Shri Ram Int Udyog vs Union Of India
2022 Latest Caselaw 10015 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 10725/2022

Shri Ram Int Udyog

----Petitioner Versus Union Of India and Ors.

----Respondents

For Petitioner(s) : Mr. Vijay Kumar Advocate.

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

01/08/2022

Matter be listed in the next week along with D.B. Civil Writ

Petition No.9511/2022.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-9

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