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State Of Rajasthan vs Swai Khan
2022 Latest Caselaw 6365 Raj

Citation : 2022 Latest Caselaw 6365 Raj
Judgement Date : 29 April, 2022

Rajasthan High Court - Jodhpur
State Of Rajasthan vs Swai Khan on 29 April, 2022
Bench: Sandeep Mehta, Vinod Kumar Bharwani

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Crml Leave To Appeal No. 55/2021

State Of Rajasthan

----Appellant Versus Swai Khan

----Respondent

For Appellant(s) : Mr. M.A. Siddiqui, GA-cum-AAG with Mr. B.R. Bishnoi, AGC For Respondent(s) : -

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Order

29/04/2022

Direction has already been given to the Secretary, Rajasthan

State Legal Services Committee for appointing a Free Legal Aid

Counsel to represent the respondent in this appeal. The Free Legal

Aid Counsel be appointed within seven days. Copy of the

judgment and the relevant statements shall be provided to the

Free Legal Aid Counsel.

The leave to appeal application shall be listed for orders on

14.07.2022.

(VINOD KUMAR BHARWANI),J (SANDEEP MEHTA),J

5-/Devesh/-

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