Pranay Asswani vs Rajasthan Board Of Secondary ...
2022 Latest Caselaw 6348 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 19325/2018

Pranay Asswani

----Petitioner Versus Rajasthan Board Of Secondary Education

----Respondent

For Petitioner(s) : Mr. Falgun Buch For Respondent(s) : None

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

28/04/2022

Learned counsel for the petitioner submits that the

controversy involved in the present case is squarely covered by

the judgment of Hon'ble the Supreme Court in the case of Jigya

Yadav (Minor) (Through Guardian/Father Hari Singh) Vs.

C.B.S.E. (Central Board of Secondary Education) & Ors. in

Civil Appeal No. 3905/2011.

List the matter on 06.05.2022, as prayed.

(VINIT KUMAR MATHUR),J

116-payal/kashish-

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