Dhalu Khan vs State Of Rajasthan
2022 Latest Caselaw 6346 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 5656/2022 Dhalu Khan S/o Shri Hussain Khan, Aged About 60 Years, Resident Of Dhibba Pada, Jaisalmer.

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Local Self Department, Government Of Rajasthan, Jaipur.

2. Director, Local Bodies, Jaipur.

3. Commissioner, Municipal Council, Jaisalmer.

----Respondents

For Petitioner(s) : Mr. Pradhuman Singh Mr. Leela Dhar Khatri

For Respondent(s) : Mr. Manas Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/04/2022

This writ petition has been filed by the petitioner against the

show cause notice issued by the Executive Commissioner,

Municipal Council, Jaisalmer dated 31.03.2022 whereby, the

petitioner has been asked to submit explanation in relation to the

patta issued in his favour on 24.12.2021.

Learned counsel Mr. Manas Khatri appearing on behalf of

respondent No.3 has informed this Court that the petitioner has

submitted his reply in response to the show cause notice on

31.03.2022 and the Municipal Council, Jaisalmer after considering

the said reply has already issued final order and cancelled the

patta issued in favour of the petitioner.

(2 of 2) [CW-5656/2022]

Mr. Khatri prays for some time to produce the cancellation

order on record. Time prayed for is granted.

List the matter on 05.05.2022.

(VIJAY BISHNOI),J 150-mohit/-

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