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Mukesh Kumar Parashar vs State Of Rajasthan
2022 Latest Caselaw 6345 Raj

Citation : 2022 Latest Caselaw 6345 Raj
Judgement Date : 28 April, 2022

Rajasthan High Court - Jodhpur
Mukesh Kumar Parashar vs State Of Rajasthan on 28 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5745/2022

Mukesh Kumar Parashar S/o Shri Chandmal Parashar, Aged About 41 Years, Resident Of Chandpura, Rajgarh, District Bhilwara (Rajasthan).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary To The Government, Department Of Cooperative Societies, Government Of Rajasthan, Secretariat, Jaipur.

2. Registrar, Department Of Cooperative Societies, Rajasthan, Jaipur.

3. The Central Cooperative Bank Limited, Bhilwara Head Office At Post Bag No. 10, 52, Balaji Market, Bhilwara Through Its Executive Officer.

                                                                                                     ----Respondents


                                   For Petitioner(s)          :     Mr. Ankit Choudhary
                                   For Respondent(s)          :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/04/2022

Issue notice. Issue notice of the stay application also,

returnable on 24.05.2022.

In the meantime, status quo as it exists today shall be

maintained by the parties till the next date of hearing.

(VIJAY BISHNOI),J 154-mohit/-

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