Prem Singh vs Shri Manoj Kumar Meena
2022 Latest Caselaw 6343 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 972/2021

Prem Singh S/o Shri Vishan Singh, Aged About 20 Years, Village Khanodi, Post Dera, Tehsil Dechu, District Jodhpur (Raj.).

----Petitioner Versus

1. Shri Manoj Kumar Meena, Sub Divisional Officer, Lohawat, District Jodhpur.

2. The State Of Rajasthan, Through The Secretary, Home Department, Government Of Rajasthan, Jaipur.

                                                                                                    ----Respondents


                                   For Petitioner(s)         :     Mr. K.S. Rajpurohit, AAG
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/04/2022

Learned counsel for the petitioner has submitted that he

does not wants to press this writ contempt.

Accordingly, this writ contempt is dismissed as not pressed.

(VIJAY BISHNOI),J 103-mohit/-

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