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Rajendra Mehan vs Rohit Kumar Singh
2022 Latest Caselaw 6340 Raj

Citation : 2022 Latest Caselaw 6340 Raj
Judgement Date : 28 April, 2022

Rajasthan High Court - Jodhpur
Rajendra Mehan vs Rohit Kumar Singh on 28 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 88/2019

Rajendra Mehan S/o Shri Buta Ram, Aged About 52 Years, Street No. 4, Ward No. 9 Shakti Nagar, Purani Abadi, Sri Ganganagar.

----Petitioner Versus Rohit Kumar Singh, Principal Secretary Medical And Health Services Government Of Rajasthan, Jaipur.

----Respondent

For Petitioner(s) : Ms. Swati Shekhar For Respondent(s) : Mr. K.S. Rajpurohit, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/04/2022

Learned counsel for the petitioner has submitted that this

writ contempt has rendered infructuous.

Accordingly, this writ contempt is dismissed as having

become infructuous.

(VIJAY BISHNOI),J 34-mohit/-

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