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Sangeeta Verma vs Sanjay Kumar
2022 Latest Caselaw 6338 Raj

Citation : 2022 Latest Caselaw 6338 Raj
Judgement Date : 28 April, 2022

Rajasthan High Court - Jodhpur
Sangeeta Verma vs Sanjay Kumar on 28 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 406/2020

Sangeeta Verma W/o Shri Dr. Shiv Kumar Verma, Aged About 51 Years, R/o Ward No. 12, Near Fire Brigade Sangaria, District Hanumangarh.

----Petitioner Versus

1. Sanjay Kumar, Dy. Secretary, Department Of Medical And Health (Grp-2) Secretariat, Rajasthan Jaipur.

2. The State Of Rajasthan, Department Of Medical And Health (Grp-2) Secretariat, Rajasthan, Jaipur.

                                                                                                   ----Respondents


                                   For Petitioner(s)        :     Preet Kamal Sidhu
                                   For Respondent(s)        :



HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/04/2022

Learned counsel for the petitioner has submitted that this

writ contempt has rendered infructuous.

Accordingly, this writ contempt is dismissed as having

become infructuous.

(VIJAY BISHNOI),J 62-mohit/-

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