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Ammanaram Siddhu vs Ajeet Singh Rajawat
2022 Latest Caselaw 6334 Raj

Citation : 2022 Latest Caselaw 6334 Raj
Judgement Date : 28 April, 2022

Rajasthan High Court - Jodhpur
Ammanaram Siddhu vs Ajeet Singh Rajawat on 28 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 1742/2018 Ammanaram Siddhu S/o Birbal Ram, Aged About 27 Years, By Caste Jaat, Resident Of Village Kalsaer, Tehsil And District Bikaner.

----Petitioner Versus

1. Ajeet Singh Rajawat, The Chief Executive Officer, Zila Parishad, Bikaner.

2. Jorawar Singh, The District Education Officer, (Elementary Education) Bikaner.

3. Ashok Bishnoi, Gram Panchayat, Kalaser, Panchayat Samiti Bikaner, District Bikaner, Through Its Secretary.

4. Arvind Sharma, The School Development And Management Committee, Gram Panchayat Kalaser, District Bikaner Through Its Panchayat Elementary Education Officer (Peeo).

5. Bhom Singh Inda, Vikas Adhikari, Panchayat Samiti Bikaner, District Bikaner.

6. State Of Rajasthan, Through The Secretary, Department Of School Education, Secretariat, Govt. Of Rajasthan, Jaipur.

----Respondents

For Petitioner(s) : Mr. Pankaj Gupta

HON'BLE MR. JUSTICE VIJAY BISHNOI Judgment / Order 28/04/2022

Learned counsel for the petitioner has submitted that he

wants to withdraw this writ contempt.

Accordingly, this writ contempt is dismissed as withdrawn.

(VIJAY BISHNOI),J 32-mohit/-

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