Maruti Trading Company vs Madanmohan
2022 Latest Caselaw 6302 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5924/2022

Maruti Trading Company, One Of The Partner Kamal Rathi S/o Lt. Bhanwar Lal Rathi, Age 69 Years, R/o Jodhpur Shyam Bhawan, Shop No.5 Garage, Chopasani Road, Jodhpur Metro.

----Petitioner Versus

1. Madanmohan S/o Late Laxmi Narayan, B/c Purohit, R/o Jodhpur Shyam Bhawan, Chopasani Road, Jodhpur Metro.

2. Rajkumar S/o Late Laxminarayan, B/c Purohit, R/o Jodhpur Shyam Bhawan, Chopasani Road, Jodhpur Metro.

----Respondents

For Petitioner(s) : Mr. M.S. Purohit, Ms. Manisha Purohit For Respondent(s) : Mr. Darshan Jain on behalf of Mr. Kapil Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/04/2022

Issue notice.

Mr. Darshan Jain on behalf of Mr. Kapil Purohit accepts notice

on behalf of the respondents.

Call for the record of the Rent Tribunal as well as the

Appellate Court.

Requisition of the records be given 'dasti' to the learned

counsel for the petitioner.

List on 10th May, 2022 in the fresh admission category.

Till then, the execution proceedings shall remain stayed.

(VIJAY BISHNOI),J 163-KshamaD/-

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