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Kumer Dan Charan vs The Union Of India
2022 Latest Caselaw 6228 Raj

Citation : 2022 Latest Caselaw 6228 Raj
Judgement Date : 27 April, 2022

Rajasthan High Court - Jodhpur
Kumer Dan Charan vs The Union Of India on 27 April, 2022
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4332/2022

1. Kumer Dan Charan S/o Shri Bhom Dan Charan, Aged About 64 Years, Resident Of House No. 365, Mohan Nagar B, Bjs Colony, Jodhpur (Rajasthan).

2. Smt. Seeta Devi W/o Shri Kumer Dan Charan, Aged About 56 Years, Resident Of House No. 365, Mohan Nagar B, Bjs Colony, Jodhpur (Rajasthan).

3. Ganpat Ram Burdak S/o Shri Narayan Ram Burdak, Aged About 63 Years, Resident Of House No. 83, Veer Jeta Colony, Bhadwasiya Road, Jodhpur (Rajasthan).

4. Smt. Narayani Devi W/o Shri Narayan Ram Burdak, Aged About 62 Years, Resident Of House No. 83, Veer Teja Colony, Bhadwasiya Road, Jodhpur (Rajasthan).

5. Preeti Burdak D/o Shri Ganpat Ram Burdak, Aged About 41 Years, Resident Of House No. 83, Veer Teja Colony, Bhadwasiya Road, Jodhpur (Rajasthan).

6. Kailash Burdak D/o Shri Ganpat Ram Burdak, Aged About 37 Years, Resident Of House No. 83, Veer Teja Colony, Bhadwasiya Road, Jodhpur (Rajasthan).

7. Kiran Burdak D/o Shri Ganpat Ram Burdak, Aged About 32 Years, Resident Of House No. 83, Veer Teja Colony, Bhadwasiya Road, Jodhpur (Rajasthan).

8. Smt. Meena Chouhan W/o Shri Navratan Chouhan, Aged About 38 Years, R/o 4-E-1, Pratapnagar, Jodhpur (Rajasthan).

----Petitioners Versus

1. The Union Of India, Through Its Joint Secretary (Co-

Operative) And Central Registrar, Room No. 244, Department Of Agriculture, Cooperation And Farmers Welfare, Ministry Of Agriculture And Farmers Welfare, Krishi Bhawan, New Delhi 110001.

2. Serious Fraud Investigation Office, Through Deputy Director And Investigation Officer, Ministry Of Cooperate Affairs, Government Of India, Second Floor, Pandit Deendayal, Antyodaya Bhawan, Cgo Complex Lodi Road, New Delhi 110001.

(2 of 3) [CW-4332/2022]

3. Superintendent Of Police, Sog And Ats, Office Of The Special Operation Group, Rajasthan Police, Jaipur -Delhi National Highway, Jaipur Rajasthan.

4. The Registrar, Rajasthan Co-Operative Societies, Nehru Sahakar Bhawan, C-Scheme Road, Jaipur Rajasthan.

5. Adarsh Credit Cooperative Society Limited (Multi-State), Through Its Managing Director/regional Manager, Regional Office, Palace Road, Sirohi, Rajasthan.

6. Adarsh Credit Cooperative Society Limited (Multi-State), Through Its Managing Director, Registered Office, Second Floor, 14, Vidhya Vihar Colony, Ashram Road, Usmanpura Ahmadabad 380013(Gujrat).

7. Adarsh Credit Cooperative Society Limited (Multi-State), Through Its Liquidator, Mr. H.s. Patel, Ias (Retd.) 14, Vidhya Vihar Colony, Hotel Fortune Landmark, Usmanpura, Ahmedabad 380013 (Gujrat).

----Respondents

For Petitioner(s) : Mr. Navneet Punia For Respondent(s) : Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

27/04/2022

Learned counsel for the parties are in agreement that this

writ petition can be disposed of by granting liberty to the

petitioners to move a representation before the Liquidator with a

direction to the Liquidator to decide the representation of the

petitioners expeditiously within a fixed period.

In view of the above, this writ petition is disposed of with

liberty to the petitioners to move a representation before the

Liquidator concerned within a period of four weeks from today.

In any such representation is filed on behalf of the

petitioners before the Liquidator, then the Liquidator shall take

(3 of 3) [CW-4332/2022]

decision on the same expeditiously preferably within a period of

90 days from the date of receipt of the representation of the

petitioners strictly in accordance with the Rules and Guidelines

governing the field.

The writ petition is accordingly disposed of.

The stay petition is also disposed of.

(VIJAY BISHNOI),J 47-KshamaD/-

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