Shakur Khan vs The National Highway Authorities ...
2022 Latest Caselaw 6168 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 686/2022

Shakur Khan

----Petitioner Versus The National Highway Authorities Of India

----Respondent

For Petitioner(s) : Mr. Manoj Bhadari For Respondent(s) : ---

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/04/2022

Issue notice.

Issue notice of the stay application also, returnable on 08 th

July, 2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(VIJAY BISHNOI),J 15-KshamaD/-

Powered by TCPDF (www.tcpdf.org)