Geeta Process vs Rajasthan State Industrial And ...
2022 Latest Caselaw 6167 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2563/2022

Geeta Process

----Petitioner Versus Rajasthan State Industrial And Investment Corp. Ltd.

----Respondent

For Petitioner(s) : Mr. Girish Kumar Sankhla For Respondent(s) : Ms. Nidhi Singhvi on behalf of Mr. Sanjeet Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

26/04/2022

Learned counsel for the respondents seeks time to file reply

to the writ petition. Time prayed for is allowed.

List after four weeks.

In the meantime, any proceedings hereinafter shall remain

subject to the final outcome of the writ petition.

(VIJAY BISHNOI),J 18-KshamaD/-

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