M/S Bharat Fruit Company vs State Of Rajasthan
2022 Latest Caselaw 6096 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4835/2022

M/s Bharat Fruit Company

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. H.P. Rankawat For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

25/04/2022

Issue notice. Issue notice of stay petition also, returnable on

19.05.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

Connect with S.B. Civil Writ Petition No. 4699/2022.

(VIJAY BISHNOI),J 188-mohit/-

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