Kanti Lal vs Lrs Of Shyam Sundar
2022 Latest Caselaw 6081 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 130/2022

Kanti Lal

----Appellant Versus Lrs Of Shyam Sundar

----Respondent

For Appellant(s) : Mr. Narendra Thanvi For Respondent(s) : Mr. Ranjeet Joshi Mr. Vishwajeet Joshi

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

25/04/2022

Arguments heard and concluded.

Judgment is reserved.

(MADAN GOPAL VYAS),J 2-Hanuman/-

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