Citation : 2022 Latest Caselaw 6000 Raj
Judgement Date : 25 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
S.B. Civil Writ Petition No. 15560/2021
1. Lalit Kumar S/o Manohar Lal Trivedi, aged about 32 Years, R/o Gram Panchayat Intali Kheda, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
2. Ganesh Lal S/o Hira Lal Garg, aged about 35 Years, R/o Gram Panchayat Isarwas, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
3. Balu Ram Meena S/o Devi Lal Meena, aged about 35 Years, R/o Gram Panchayat Seriya, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
4. Dalla Ram S/o Khema Meena, aged about 45 Years, R/o Gram Panchayat Makad Seema, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
5. Ram Lal S/o Devkaran Salvi, aged about 40 Years, R/o Gram Panchayat Bassi Sam Chowk, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
6. Narayan Lal S/o Dhool Kumhar, aged about 33 Years, R/o Gram Panchayat Dal, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
7. Shankar Lal S/o Bhaira Salvi, aged about 34 Years, R/o Gram Panchayat Bassi Jhujawat, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
8. Kamal Kishore Mehta S/o Shankar Mehta, aged about 38 Years, R/o Gram Panchayat Toda, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
9. Bhanwar Lal S/o Vela Salvi, aged about 30 Years, R/o Gram Panchayat Okhadiya, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
10. Jora S/o Uda Salvi, aged about 28 Years, R/o Gram Panchayat Gamdapal, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
11. Ram Lal S/o Kalu Meghwal, aged about 45 Years, R/o Gram Panchayat Kharka, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
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12. Kalu Lal S/o Amra Prajapat, aged about 32 Years, R/o Gram Panchayat Karawali, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
13. Dalichand S/o Deviga Meena, aged about 35 Years, R/o Gram Panchayat Maithudi, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
14. Nathu Nath S/o Vel Nath Jogi, aged about 38 Years, R/o Gram Panchayat Bamaniya, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Salumber, District Udaipur, Rajasthan.
5. M/s B.C. Security Agency, through its Manager/Director, Address- Oswal Plaza, Udaipur.
----Respondents Connected With S.B. Civil Writ Petition No. 15265/2021
1. Kamlesh Bharti S/o Mangi Lal Bharti, aged about 36 Years, R/o Gram Panchayat Gogunda, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
2. Kanya Lal S/o Shri Mana Ji, aged about 33 Years, R/o Gram Panchayat Majavad, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
3. Mohan Lal S/o Shri Bhanwar Lal, aged about 40 Years, R/o Gram Panchayat Bagdunda, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
4. Shantilal S/o Shri Kalulal Trivedi, aged about 35 Years, R/o Gram Panchayat Vas, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
5. Moti Singh S/o Shri Manohar Singh Rajput, aged about 38 Years, R/o Gram Panchayat Madra, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
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6. Kamal Chandra S/o Shri Homa Gameti, aged about 37 Years, R/o Gram Panchayat Samija, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
7. Bhairav Lal S/o Shri Dauji Kumar, aged about 44 Years, R/o Gram Panchayat Modi, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
8. Nirbhay Singh S/o Shri Laxman Singh, aged about 40 Years, R/o Gram Panchayat Sorwadi, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
9. Lokesh Kumar Sen S/o Shri Sohanji Sen, aged about 31 Years, R/o Gram Panchayat Ravariya Khurd, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
10. Roop Lal S/o Shri Lembaram, aged about 40 Years, R/o Gram Panchayat Sali, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
11. Punaram S/o Shri Road Gameti, aged about 35 Years, R/o Gram Panchayat Jhadoli, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
12. Vakta Ram S/o Shri Kanaram Gameti, aged about 45 Years, R/o Gram Panchayat Patiya, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Gogunda, District Udaipur, Rajasthan.
5. Tara Enterprises, Plot No.2, Nemi Nagar, Manwa Khera Road, Hiran Magri Sector 5, Udaipur, through its Manager/ Director.
----Respondents S.B. Civil Writ Petition No. 15266/2021
1. Prakash Chand S/o Ram Lal Nai, aged about 35 Years, R/o Gram Panchayat Bansra, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
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2. Prabhu Lal S/o Shri Bheru Lal Gurjar, aged about 38 Years, R/o Gram Panchayat Karanpur, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
3. Prem Lal S/o Shri Sankar Lal, aged about 34 Years, R/o Gram Panchayat Adinda, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
4. Roshan Lal S/o Shri Bheru Lal, aged about 36 Years, R/o Gram Panchayat Aakola, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
5. Ram Lal S/o Shri Shankar Lal, aged about 35 Years, R/o Gram Panchayat Sawna, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
6. Mithu Lal Choubisa S/o Shri Laxmilal Choubisa, aged about 32 Years, R/o Gram Panchayat Sarangpur, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
7. Vardi Chand S/o Shri Rupa Meghwal, aged about 39 Years, R/o Gram Panchayat Balathal, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
8. Sakhwat Khan S/o Shri Fayaz Khan, aged about 34 Years, R/o Gram Panchayat Valabhnagar, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
9. Shiv Ram S/o Shri Gangaram, aged about 37 Years, R/o Gram Panchayat Dhmania, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
10. Lalu Ram S/o Shri Gordhan Ji, aged about 35 Years, R/o Gram Panchayat Malki, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
11. Devi Lal S/o Shri Mohan Lal, aged about 37 Years, R/o Gram Panchayat Panud, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Bhinder, District Udaipur, Rajasthan.
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5. Tara Enterprises, Plot No. 2, Nemi Nagar, Manwa Khera Road, Hiran Magri Sector 5, Udaipur, through its Manager/ Director.
----Respondents S.B. Civil Writ Petition No. 15451/2021
1. Om Prakash Regar S/o Shri Gokul Regar, aged about 36 Years, R/o Gram Panchayat Sangariya, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
2. Duda Ram Gurjar S/o Shri Nathu Lal Gurjar, aged about 48 Years, R/o Gram Panchayat Hukampura, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
3. Satya Narayan Khatik S/o Shri Ram Prasad Khatik, aged about 50 Years, R/o Gram Panchayat Kanchain Kala, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
4. Sita Ram S/o Shri Jagnath Vaishnav, aged about 36 Years, R/o Gram Panchayat Dhikola, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
5. Ratan Lal Bairwa S/o Shri Sharwan Bairwa, aged about 42 Years, R/o Gram Panchayat Sangari, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
6. Polu Ram Kharol S/o Shri Gheesa Lal Kharol, aged about 33 Years, R/o Gram Panchayat Balapura, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
7. Ranglal Balai S/o Shri Tejmal Balai, aged about 39 Years, R/o Gram Panchayat Dhanop, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
8. Ratan Lal S/o Shri Rama Gurjar, aged about 38 Years, R/o Gram Panchayat Bachkheda, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Bhilwara, District Bhilwara, Rajasthan.
3. Chief Executive Officer, Zila Parishad, Bhilwara, Rajasthan.
4. Development Officer, Panchayat Samiti Shahpura, District Bhilwara, Rajasthan.
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5. Eye-Detective Purv Sainik Sahkari Samiti Limited, through its Proprietor, office Address R.K. Colony, Tehsil Shahpura, District Bhilwara.
----Respondents S.B. Civil Writ Petition No. 15457/2021
1. Narayan Lal S/o Shri Balu Ram Sargara, aged about 48 Years, R/o Gram Panchayat Borana, Panchayat Samiti Raipur, District Bhilwara, Rajasthan.
2. Kutubudeen S/o Shri Ahmad Nilgar, aged about 50 Years, R/o Gram Panchayat Pitha Ka Khera, Panchayat Samiti Raipur, District Bhilwara, Rajasthan.
3. Amba Lal S/o Sri Jai Chand, aged about 41 Years, R/o Gram Panchayat Palara, Panchayat Samiti Raipur, District Bhilwara, Rajasthan.
4. Lal Singh S/o Shri Balu Singh, aged about 50 Years, R/o Gram Panchayat Glwa, Panchayat Samiti Raipur, District Bhilwara, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Bhilwara, District Bhilwara, Rajasthan.
3. Chief Executive Officer, Zila Parishad Bhilwara, Rajasthan.
4. Development Officer, Panchayat Samiti Raipur, District Bhilwara, Rajasthan.
5. M/s Parshvanath Security Service, through its Proprietor office Address Near Manikya Nagar Public Park, Raipur, District Bhilwara.
----Respondents S.B. Civil Writ Petition No. 15520/2021
1. Gopal Lal Pandiya S/o Shri Sohan Lal, aged about 36 Years, R/o Gram Panchayat Bawari, Panchayat Samiti Mandal, District Bhilwara, Rajasthan.
2. Jagdish Sharma S/o Shri Suraj Mal Sharma, aged about 34 Years, R/o Gram Panchayat Dhunwalan, Panchayat Samiti Mandal, District Bhilwara, Rajasthan.
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3. Gopi Lal Gadri S/o Shri Mangi Lal Gadri, aged about 37 Years, R/o Gram Panchayat Leswa, Panchayat Samiti Mandal, District Bhilwara, Rajasthan.
4. Shankar Lal Jat S/o Shri Udai Ram Jat, aged about 53 Years, R/o Gram Panchayat Jorawarpura, Panchayat Samiti Mandal, District Bhilwara, Rajasthan.
5. Suwalal Sain S/o Shri Gopi Lal Sain, aged about 34 Years, R/o Gram Panchayat Bhadu, Panchayat Samiti Mandal, District Bhilwara, Rajasthan.
6. Bheem Singh S/o Shri Kalu Singh, aged about 52 Years, R/o Gram Panchayat Naroli, Panchayat Samiti Mandal, District Bhilwara, Rajasthan.
7. Shankar Singh S/o Shri Bhopal Singh, aged about 42 years, R/o Gram Panchayat Shivpur, Panchayat Samiti Mandal, District Bhilwara, Rajasthan
8. Bhairu Lal Soni S/o Shri Bhanwar Lal Soni, aged about 41 years, R/o Gram Panchayat Kidimal, Panchayat Samiti Mandal, District Bhilwara, Rajasthan
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Bhilwara, District Bhilwara, Rajasthan.
3. Chief Executive Officer, Zila Parishad Bhilwara, Rajasthan.
4. Development Officer, Panchayat Samiti Mandal, District Bhilwara, Rajasthan
5. M/s Ding Manpower and Securities Service Private Limited through its Proprietor, Office Address: R.C. Vyas Colony, Bhilwara.
----Respondent S.B. Civil Writ Petition No. 15558/2021
1. Mangilal Joshi S/o Shri Udailal Joshi, aged about 34 Years, R/o Gram Panchayat Kamol, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
2. Devi Singh Rajput S/o Shri Nathu Singh, aged about 37 Years, R/o Gram Panchayt Tarpal, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
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3. Prabhu Lal S/o Shri Keshu Lal, aged about 40 Years, R/o Gram Panchayt Subhavato Ka Guda, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
4. Hasmukh Nagda S/o Shri Rooplal Ji, aged about 37 Years, R/o Gram Panchayat Diyan, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
5. Kalu Lal Ji Kumhar S/o Shri Nathu Lal Ji Kumhar, aged about 38 Years, R/o Gram Panchayat Bhanpura, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
6. Ganesh Lal Nagda S/o Shri Shankar Lal Ji, aged about 39 Years, R/o Gram Panchayat Bharamano Ka Kalwana, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
7. Lehri Lal Meghwal S/o Shri Khamana Ram Ji, aged about 37 Years, R/o Gram Panchayat Semad, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
8. Gajanand S/o Shri Keshu Lal Ji, aged about 38 Years, R/o Gram Panchayat Nandesham, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
9. Kalu Ram Gameti S/o Shri Deva Ji Gameti, aged about 37 Years, R/o Gram Panchayat Paner, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
10. Sohal Lal S/o Shri Lachha Ram, aged about 40 Years, R/o Gram Panchayat Gundali, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
11. Babu Lal S/o Shri Moda Ji Rawat, aged about 37 Years, R/ o Gram Panchayat Shigada, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
12. Bhera Ram S/o Shri Deva Ji Gameti, aged about 38 Years, R/o Gram Panchayat Dhol, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
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5. Tara Enterprises, Plot No. 2, Nemi Nagar, Manwa Khera Road, Hiranmagri Sector 5, Udaipur, through its Manager/ Director.
----Respondents S.B. Civil Writ Petition No. 15571/2021
1. Shyam Singh Shakatawat S/o Shri Himmat Singh, aged about 38 Years, R/o Gram Panchayat Moheda, Panchayat Samiti Arnod, District Pratapgarh, Rajasthan.
2. Shiv Charan Singh Shakatawat S/o Shri Bhanwar Singh, aged about 52 Years, R/o Gram Panchayat Kotadi, Panchayat Samiti Arnod, District Pratapgarh, Rajasthan.
3. Chunni Lal Meena S/o Shri Moti Lal Meena, aged about 52 Years, R/o Gram Panchayat Hinglat, Panchayat Samiti Arnod, District Pratapgarh, Rajasthan.
4. Heera Lal S/o Shri Nand Lal Meena, aged about 42 Years, R/o Gram Panchayat Sakhthali Khurd, Panchayat Samiti Arnod, District Pratapgarh, Rajasthan.
5. Hitesh Kumar Balai S/o Shri Ramesh Chandra Balai, aged about 27 Years, R/o Gram Panchayat Mowai, Panchayat Samiti Arnod, District Pratapgarh, Rajasthan.
6. Jaypal Singh Sisodiya S/o Shri Hari Singh Sisodiya, aged about 42 Years, R/o Gram Panchayat Achlawada, Panchayat Samiti Arnod, District Pratapgarh, Rajasthan.
7. Lalu Ram Meena S/o Shri Bhagwana Meena, aged about 39 Years, R/o Gram Panchayat Lalgarh, Panchayat Samiti Arnod, District Pratapgarh, Rajasthan.
8. Premchand Meena S/o Shri Kushala Meena, aged about 32 Years, R/o Gram Panchayat Achnara, Panchayat Samiti Arnod, District Pratapgarh, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Pratapgarh, District Pratapgarh, Rajasthan.
3. Chief Executive Officer, Zila Parishad, Pratapgarh, Rajasthan.
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4. Development Officer, Panchayat Samiti Arnod, Disrict Pratapgarh, Rajasthan.
5. Soldiers Co-Operative Society Limited, through its Proprietor, office Address 145, Panerion Ki Madri, Udaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15574/2021
1. Laxman Lal Sain S/o Late Shri Panna Lal, aged about 43 Years, R/o Gram Panchayat Sakroda, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
2. Om Prakash Kumhar S/o Late Shri Lehri Lal, aged about 27 Years, R/o Gram Panchayat Sishvi, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
3. Mangi Lal Bheel S/o Shri Dalla Bheel, aged about 44 Years, R/o Gram Panchayat Bhaisda Khurd, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
4. Vala S/o Shri Dola patel, aged about 48 years, R/o Gram Panchayat Vali, Panchayat Samiti Kurabad, District Udaipur, Rajasthan
5. Logar S/o Shri Pura Gameti, aged about 45 Years, R/o Gram Panchayat Bhaisda Kala, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
6. Madan Lal Meghwal S/o Shri Jeeva Meghwal, aged about 45 Years, R/o Gram Panchayat Bichdi, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
7. Prem Lal Meena S/o Shri Nathu Meena, aged about 32 Years, R/o Gram Panchayat Jhamar Kotada, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
8. Logar Lal Meena S/o Shri Moti Meena, aged about 40 Years, R/o Gram Panchayat Parmada, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
9. Jagdish Das Vaishnav S/o Shri Udayram Vaishnav, aged about 43 Years, R/o Gram Panchayat Bhallo Ka Guda, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
10. Ambalal Garg S/o Shri Shankar Lal Ji Garg, aged about 40 Years, R/o Gram Panchayat Dantisar, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
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11. Nandlal Kumhar S/o Shri Motilal Ji Kumhar, aged about 39 Years, R/o Gram Panchayat Lalpura, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
12. Jagannath S/o Shri Devilal Ji, aged about 40 Years, R/o Gram Panchayat Chansda, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Kurabad, District Udaipur, Rajasthan.
5. Tara Enterprises, Plot No. 2, Nemi Nagar, Manda Khera Road, Hiran Magri Sector 5, Udaipur, through its Manager/ Director.
----Respondents S.B. Civil Writ Petition No. 15589/2021
1. Chandrakant Pandiya S/o Shri Vasudev Ji Pandiya, aged about 41 Years, R/o Gram Panchayat Bodigama, Panchayat Samiti Bagidora, District Banswara (Raj.).
2. Harish S/o Shri Jagdish Rawat, aged about 33 Years, R/o Gram Panchayat Baododiya, Panchayat Samiti Bagidora, District Banswara (Raj.).
3. Dhuleshwar Ahari S/o Shri Rameng Ahari, aged about 38 Years, R/o Gram Panchayat Karji, Panchayat Samiti Bagidora, District Banswara (Raj.).
4. Mangilal S/o Shri Vithala, aged about 38 Years, R/o Gram Panchayat Nalawada, Panchayat Samiti Bagidora, District Banswara.
5. Gautam S/o Shri Kalu Ji, aged about 36 Years, R/o Gram Panchayat Itauwa, Panchayat Samiti Bagidora, District Banswara.
6. Dhariya Mavi S/o Shri Makhji, aged about 39 Years, R/o Gram Panchayat Nal, Panchayat Samiti Bagidora, District Banswara (Raj.).
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7. Raghunath S/o Shri Thanvra Rawal, aged about 50 Years, R/o Gram Panchayat Nagawada, Panchayat Samiti Bagidora, District Banswara, Rajasthan.
8. Dalichand S/o Shri Khatu, aged about 46 Years, R/o Gram Panchayat Khutamachar, Panchayat Samiti Bagidora, District Banswara (Raj.).
9. Pawan S/o Shri Nagu, aged about 27 Years, R/o Gram Panchayat Suwala, Panchayat Samiti Bagidora, District Banswara (Raj.).
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Banswara, District Banswara, Rajasthan.
3. Chief Executive Officer, Zila Parishad, Banswara, Rajasthan.
4. Development Officer, Panchayat Samiti Bagidora, District Banswara, Rajasthan.
5. Ex. Sainik Kalyan Sahakari Samiti Ltd., Banswara, Rajasthan through its Manager/Director.
----Respondents S.B. Civil Writ Petition No. 15601/2021
1. Dinesh Kumar S/o Shri Hakra Ji, aged about 32 Years, R/ o Gram Panchayat Ambasa, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
2. Mahendra Kumar Dama S/o Late Shri Thawra Dama, aged about 45 Years, R/o Gram Panchayat Mandari, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
3. Basanti Lal Bhajat S/o Shri Hakar Chand Bhajat, aged about 32 Years, R/o Gram Panchayat Khati Kamdi, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
4. Praveen Singh S/o Shri Bhanwar Singh, aged about 35 Years, R/o Gram Panchayat Ajroli, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
5. Nanalal S/o Shri Kalu, aged about 36 Years, R/o Gram Panchayat Nichli Sigari, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
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6. Ram Singh S/o Shri Kalu Singh, aged about 37 Years, R/o Gram Panchayat Birothi, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
7. Narayan Lal S/o Shri Kamla Ji, aged about 36 Years, R/o Gram Panchayat Aamaliya, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
8. Shanti Lal S/o Shri Velchand Darangi, aged about 35 Years, R/o Gram Panchayat Sada, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
9. Nanalal S/o Shri Thawra Ji Garasiya, aged about 37 Years, R/o Gram Panchayat Nevaj, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
10. Makkhan Singh S/o Shri Mav Singh, aged about 38 Years, R/o Gram Panchayat Garanwas, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
11. Kanti Lal S/o Shri Nawal Ram, aged about 36 Years, R/o Gram Panchayat Som, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
12. Champalal S/o Shri Hardu Damor, aged about 35 Years, R/o Gram Panchayat Aamiwara, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
13. Ganesh Lal S/o Shri Hardu Damor, aged about 35 Years, R/o Gram Panchayat Madla, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
14. Kalyan Singh S/o Shri Bheru Singh, aged about 37 Years, R/o Gram Panchayat Jeawara, Panchayat Samiti Phalasiya, Tehsil and District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Block Development Officer, Panchayat Samiti Phalasiya, District Udaipur, Rajasthan.
5. Tara Enterprises, Plot No. 2, Nemi Nagar, Manwa Khera Road, Hiran Magri Sector 5, Udaipur through its Manager/ Director.
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----Respondents S.B. Civil Writ Petition No. 15617/2021
1. Keshar Singh S/o Kure Singh, aged about 39 Years, R/o Gram Panchayat Thana, Panchayat Samiti Nayagaon, Tehsil and District Udaipur, Rajasthan.
2. Vishram Kumar S/o Kana Ji, aged about 38 Years, R/o Gram Panchayat Dabayacha, Panchayat Samiti Nayagaon, Tehsil and District Udaipur, Rajasthan.
3. Laxman Lal Dodiyar S/o Shri Vasad Dodiyar, aged about 33 Years, R/o Gram Panchayat Harshawada, Panchayat Samiti Nayagaon, Tehsil and District Udaipur, Rajasthan.
4. Ranchod Lal S/o Shri Bada Ji, aged about 44 Years, R/o Gram Panchayat Nayagaon, Panchayat Samiti Nayagaon, Tehsil and District Udaipur, Rajasthan.
5. Babu Lal S/o Shri Veer Ji, aged about 45 Years, R/o Gram Panchayat Balicha, Panchayat Samiti Nayagaon, Tehsil and District Udaipur, Rajasthan.
6. Kamji Meena S/o Shri Kahuwa Meena, aged about 43 Years, R/o Gram Panchayat Saklal, Panchayat Samiti Nayagaon, Tehsil and District Udaipur, Rajasthan.
7. Manne Singh S/o Shri Amar Singh, aged about 39 Years, R/o Gram Panchayat Chhani, Panchayat Samiti Nayagaon, Tehsil and District Udaipur, Rajasthan.
8. Magan Lal S/o Shri Panna Ji, aged about 40 Years, R/o Gram Panchayat Dairi, Panchayat Samiti Nayagaon, Tehsil and District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad, Udaipur, Rajasthan.
4. Block Development Officer, Panchayat Samiti Nayagaon, District Udaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15619/2021
1. Jagajeet Singh S/o Shri Amolak Singh Rajapal, aged
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about 39 Years, R/o Gram Panchayat Ninor, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
2. Girvar Lal Dhobi S/o Shri Chhote Lal Dhobi, aged about 55 Years, R/o Gram Panchayat Bordiya, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
3. Galiya Meena S/o Shri Puna Meena, aged about 52 Years, R/o Gram Panchayat Raipur, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
4. Babu Lal Meena S/o Shri Naru Meena, aged about 40 Years, R/o Gram Panchayat Unthel, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
5. Prabhu Lal Meena S/o Shri Mangi Lal Meena, aged about 36 Years, R/o Gram Panchayat Badi Sakhthali, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
6. Mansu Lal Meena S/o Shri Rajig Meena, aged about 31 Years, R/o Gram Panchayat Kangarh, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
7. Suresh Kumar Meena S/o Shri Nathu Lal Meena, aged about 38 Years, R/o Gram Panchayat Bachundla, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
8. Kanhiya Lal Malviya S/o Shri Hemraj Malviya, aged about 44 Years, R/o Gram Panchayat Dalot, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
9. Nabbu Lal Meena S/o Shri Dhana Meena, aged about 25 Years, R/o Gram Panchayat Raipur Jungal, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
10. Mukesh Kumar S/o Shri Prithviraj Meena, aged about 38 Years, R/o Gram Panchayat Sevna, Panchayat Samiti Dalot, District Pratapgarh, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Pratapgarh, District Pratapgarh, Rajasthan.
3. Chief Executive Officer, Zila Parishad, Pratapgarh, Rajasthan.
4. Development Officer, Panchayat Samiti Dalot, District
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Pratapgarh, Rajasthan.
5. Kirishna Computer Education Society Limited, through its Proprietor, office Address Shop No. 123 Housing Board Colony, Pratapgarh, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15621/2021
1. Vijaypal Damor S/o Shri Amarji, aged about 44 Years, R/o Gram Panchayat Saranpur, Panchayat Samiti Arthuna, District Banswara (Raj.).
2. Kalu Ram Ahari S/o Shri Velji Ahari, aged about 47 Years, R/o Gram Panchayat Jhadas, Panchayat Samiti Arthuna, District Banswara (Raj.).
3. Haksi S/o Shri Heera Bamaniya, aged about 44 Years, R/o Gram Panchayat Kotada, Panchayat Samiti Arthuna, District Banswara (Raj.).
4. Papu @ Prabhulal S/o Shri Kachara Dabi, aged about 41 Years, R/o Gram Panchayat Odwada, Panchayat Samiti Arthuna, District Banswara (Raj.).
5. Bapu Lal S/o Shri Ravji Damor, aged about 42 Years, R/o Gram Panchayat Itauwa, Panchayat Samiti Arthuna, District Banswara (Raj.).
6. Rajendra Kumar S/o Shri Gatulal Bamaniya, aged about 44 Years, R/o Gram Panchayat Paderi, Panchayat Samiti Arthuna, District Banswara (Raj.).
7. Kamlesh S/o Shri Gattulal, aged about 43 Years, R/o Gram Panchayat Arthuna, Panchayat Samiti Arthuna, District Banswara (Raj.).
8. Dharmendra Rawal S/o Shri Ramnath, aged about 50 Years, R/o Gram Panchayat - Moti Bansi, Panchayat Samiti Arthuna, District Banswara (Raj.).
9. Prabhu Lal S/o Shri Kanhaiya Lal, aged about 35 Years, R/ o Gram Panchayat Navaghara, Panchayat Samiti Arthuna, District Banswara (Raj.).
10. Ramesh Chandra Khant S/o Shri Heerji Khant, aged about 40 Years, R/o Gram Panchayat Mandela Pada, Panchayat Samiti Arthuna, District Banswara (Raj.).
11. Shivnath S/o Shri Bhoornath, aged about 41 Years, R/o Gram Panchayat Nahali, Panchayat Samiti Arthuna, District Banswara (Raj.).
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12. Laxman Lal Rana S/o Shri Devaji Rana, aged about 36 Years, R/o Gram Panchayat Tamtaiya Rathore, Panchayat Samiti Arthuna, District Banswara (Raj.).
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Banswara, District Banswara, Rajasthan.
3. Chief Executive Officer, Zila Parishad, Banswara, Rajasthan.
4. Development Officer, Panchayat Samiti Arthuna, District Banswara, Rajasthan.
5. Ex. Sainik Kalyan Sahakari Samiti Ltd., Banswara, Rajasthan, through its Manager / Director.
----Respondents S.B. Civil Writ Petition No. 15626/2021
1. Manohar Singh S/o Bheru Singh, aged about 30 Years, R/ o Gram Panchayat Dhikwas, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
2. Kalyan Singh S/o Shri Guman Singh, aged about 35 Years, R/o Gram Panchayat Navaghara, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
3. Ramesh Chandra Meena S/o Shri Mahendra Kumar Meena, aged about 35 Years, R/o Gram Panchayat Saroli, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
4. Limji S/o Shri Ratan Lohar, aged about 36 Years, R/o Gram Panchayat Bhanda, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
5. Prakash Chand S/o Shri Amra Ji, aged about 38 Years, R/ o Gram Panchayat Jawas, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
6. Ram Lal S/o Shri Nana Ji, aged about 44 Years, R/o Gram Panchayat Larathi, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
7. Ramchandar S/o Shri Kana Meena, aged about 55 Years, R/o Gram Panchayat Khanmeen, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
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8. Chandra Prakash S/o Shri Thavar Chand Joshi, aged about 45 Years, R/o Gram Panchayat Badla, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
9. Bhupendra Singh S/o Shri Takhat Singh, aged about 40 Years, R/o Gram Panchayat Kanpur, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
10. Amar Singh S/o Shri Kure Singh, aged about 38 Years, R/ o Gram Panchayat Bairothi Kheelan, Panchayat Samiti Kherwara, Tehsil and District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Block Development Officer, Panchayat Samiti Kherwara, District Udaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15661/2021
1. Vajeram Gurjar S/o Chaturbhuj Gurjar, aged about 39 Years, R/o Gram Panchayat Mavli, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
2. Kamlesh S/o Veniram Ji, aged about 36 Years, R/o Gram Panchayat Bhansol, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
3. Ramlal S/o Amraji Bheel, aged about 38 Years, R/o Gram Panchayat Lopada, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
4. Tulsi Das S/o Shri Bhanwar Das, aged about 39 Years, R/o Gram Panchayat Bhimal, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
5. Inder Lal Kumhar S/o Kanniram Ji, aged about 38 Years, R/o Gram Panchayat Mahura, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
6. Amra Dangi S/o Nathuji Dangi, aged about 40 Years, R/o Gram Panchayat Khemli, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
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7. Kanhaiya Lal Gameti S/o Shri Lacha Gameti, aged about 38 Years, R/o Gram Panchayat Vijanvas, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
8. Mohan Singh S/o Shri Onar Singh, aged about 39 Years, R/o Gram Panchayat Bansliya, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
9. Kailash Chandra Jat S/o Shri Madhu Lal Jat, aged about 40 Years, R/o Gram Panchayat Khartana, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
10. Heeralal S/o Shri Pratap Gadri, aged about 39 Years, R/o Gram Panchayat Ladani, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
11. Bherulal S/o Shri Shri Onkar Ji Jat, aged about 38 Years, R/o Gram Panchayat Jewana, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
12. Ganesh Lal Khatik S/o Shri Lakha Ji Khatik, aged about 39 Years, R/o Gram Panchayat Sangwa, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
13. Amarchand S/o Pratapji, aged about 41 Years, R/o Gram Panchayat Namri, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
14. Mohan Lal S/o Shri Dalu Ji Meghwal, aged about 39 Years, R/o Gram Panchayat Nandwel, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
15. Jagannath S/o Shri Amra Ji Gameti, aged about 38 Years, R/o Gram Panchayat Salera Kalan, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Block Development Officer, Panchayat Samiti Mavli, District Udaipur, Rajasthan.
5. Mewar Royal Security Service, Udaipur, through its Manager/Director, office Address Plot No. 34, Nemi Nagar, Manwa Khera Road, Hiran Magri, Sector 5, Udaipur
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Branch office Sevashram Chouraha, Udaipur, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 15662/2021
1. Vaisa Ram S/o Shri Kalu, aged about 55 Years, R/o Gram Panchayat Chandwas, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
2. Dalchand S/o Rajmal, aged about 40 Years, R/o Gram Panchayat Bachhar, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
3. Uda S/o Bhana, aged about 38 Years, R/o Gram Panchayat Dodawali, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
4. Madhu Lal S/o Dhula Ji, aged about 41 Years, R/o Gram Panchayat Badi Undri, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
5. Mangilal Damor S/o Nanji, aged about 38 Years, R/o Gram Panchayat Maakaudev, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
6. Ganesh Lal S/o Bhagwan Lal Sharma, aged about 40 Years, R/o Gram Panchayat Baghpura, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
7. Pushkar Lal S/o Bheekha Lal, aged about 41 Years, R/o Gram Panchayat Gogla, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
8. Prabhu Lal S/o Rooplal Kapaya, aged about 38 Years, R/o Gram Panchayat Kada, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
9. Makhan Singh S/o Girvar Singh, aged about 39 Years, R/o Gram Panchayat Badrana, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
10. Babulal S/o Koyla Vadera, aged about 42 Years, R/o Gram Panchayat Damana, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
11. Prakash Kumar S/o Narayanlal Vahiya, aged about 39 Years, R/o Gram Panchayat Kanthariya, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
12. Shankar Lal Pujari S/o Kalu Ji, aged about 42 Years, R/o Gram Panchayat Godana, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
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13. Man Singh S/o Bheru Singh, aged about 40 Years, R/o Gram Panchayat Dewas, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
14. Mangilal S/o Pemaji Kumawat, aged about 39 Years, R/o Gram Panchayat Su. Ka Kherwara, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
15. Rajendra Singh S/o Heeralal, aged about 42 Years, R/o Gram Panchayat Lu. Ka Khera, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
16. Manohar Singh S/o Devi Singh, aged about 39 Years, R/o Gram Panchayat Atatya, Panchayat Samiti Jhadol, Tehsil and District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Ra (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Block Development Officer, Panchayat Samiti Jhadol, District Udaipur, Rajasthan.
5. Tara Enterprises, Plot No. 2, Nemi Nagar, Manwa Khera Road, Hiran Magri Sector 5, Udaipur, through its Manager/ Director.
----Respondents S.B. Civil Writ Petition No. 15663/2021
1. Ganesh Lal S/o Laluji Meghwal, aged about 40 Years, R/o Gram Panchayat Losing, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
2. Pushkar Lal S/o Gangaram Paliwal, aged about 38 Years, R/o Gram Panchayat Kavita, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
3. Ajay Singh S/o Pratap Singh, aged about 39 Years, R/o Gram Panchayat Varda, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
4. Chunni Lal Sain S/o Heeralal, aged about 42 Years, R/o Gram Panchayat Badi, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
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5. Suresh Chand S/o Valaji Dangi, aged about 39 Years, R/o Gram Panchayat Lakhawali, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
6. Khyali Lal S/o Dhanraj Ji Nagda, aged about 41 Years, R/o Gram Panchayat Kathar, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
7. Mohanlal S/o Lakhmaji Gameti, aged about 38 Years, R/o Gram Panchayat Dhar, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
8. Devaram S/o Pura Gameti, aged about 40 Years, R/o Gram Panchayat Rama, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
9. Ramesh Chand S/o Tulsiram Paliwal, aged about 38 Years, R/o Gram Panchayat Kadmal, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
10. Premshankar S/o Bhawani Shankar Chobisa, aged about 39 Years, R/o Gram Panchayat Madar, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
11. Prabhudas Vaishnav S/o Bherudas Vaishnav, aged about 38 Years, R/o Gram Panchayat Thur, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
12. Motilal S/o Ramaji Gameti, aged about 40 Years, R/o Gram Panchayat Iswal, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Block Development Officer, Panchayat Samiti Badgaon, District Udaipur, Rajasthan.
5. Mewar Security Service and Labour Suppliers, through its Manager / Director, office Address 327-A, 3Rd Floor, Emrald Tower, Hathipole, Udaipur, Rajasthan.
6. Jalsa Security Services, through its Manager / Director, office Address Near Ram Rakhi Hotel, Chittorgarh, Rajasthan.
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----Respondents S.B. Civil Writ Petition No. 15958/2021
1. Natwar Lal S/o Shri Dhulla Roat, aged about 41 Years, R/ o Gram Panchayat Gaddi, Panchayat Samiti - Gaddi, District - Banswara (Raj.).
2. Bhopal Singh S/o Shri Moti Singh, aged about 31 Years, R/o Gram Panchayat Gopinath Ka Gada, Panchayat Samiti
- Gaddi, District - Banswara (Raj.).
3. Vijay Pal S/o Shri Makna, aged about 45 Years, R/o Gram Panchayat Khodan, Panchayat Samiti - Gaddi, District - Banswara (Raj.).
4. Bharat Kumar S/o Shri Bela Sawada, aged about 42 Years, R/o Gram Panchayat Panchayat Metwala, Samiti - Gaddi, District - Banswara (Raj.).
5. Ranchod Ninama S/o Shri Dhulji Ninama, aged about 43 Years, R/o Gram Panchayat Lohariya, Panchayat Samiti - Gaddi, District - Banswara (Raj.).
6. Rakma S/o Shri Laxman Ji Charpota, aged about 44 Years, R/o Gram Panchayat Ador, Panchayat Samiti - Gaddi, District - Banswara (Raj.).
7. Kamlesh Khat S/o Shri Kuriya Khat, aged about 49 Years, R/o Gram Panchayat Daduka, Panchayat Samiti - Gaddi, District - Banswara (Raj.).
8. Vijay Singh S/o Shri Narpat Singh, aged about 41 Years, R/o Gram Panchayat Rathadiya Pada, Panchayat Samiti - Gaddi, District - Banswara (Raj.).
9. Kamlesh Khat S/o Shri Kuriya, aged about 45 Years, R/o Gram Panchayat Daduka, Panchayat Samiti - Gaddi, District - Banswara (Raj.).
10. Laxman S/o Shri Velaji, aged about 38 Years, R/o Gram Panchayat - Metwal, Panchayat Samiti - Gadi, District - Banswara (Raj.).
11. Bhawani S/o Shri Vithal Ji, aged about 44 Years, R/o Gram Panchayat Bedwa, Panchayat Samiti - Gadi, District
- Banswara (Raj.).
12. Ramesh S/o Shri Nathu Singh, aged about 49 Years, R/o Gram Panchayat - Kotada Bada, Panchayat Samiti - Gadi, District - Banswara (Raj.).
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13. Dilip S/o Shri Kachra, aged about 37 Years, R/o Gram Panchayat - Sakriya, Panchayat Samiti - Gadi, District - Banswara (Raj.).
14. Satish Patidar S/o Shri Devendra Kumar Patidar, aged about 39 Years, R/o Gram Panchayat Biloda, Panchayat Samiti - Gadi, District - Banswara (Raj.).
15. Laxman Lal S/o Shri Heera Lal, aged about 37 Years, R/o Gram Panchayat - Saredi Chhoti, Panchayat Samiti - Gadi, District - Banswara (Raj.).
16. Dinesh Nayak S/o Shri Nanuram, aged about 40 Years, R/ o Gram Panchayat - Mor, Panchayat Samiti - Gadi, District
- Banswara (Raj.).
17. Lala Mina S/o Shri Ditiya Mina, aged about 45 Years, R/o Gram Panchayat - Bhgora, Panchayat Samiti - Gadi, District - Banswara (Raj.).
18. Narayan Lal S/o Shri Fulji, aged about 51 Years, R/o Gram Panchayat - Saredi Badi, Panchayat Samiti - Gadi, District - Banswara (Raj.).
19. Vithal S/o Shri Poonia, aged about 43 Years, R/o Gram Panchayat - Asoda, Panchayat Samiti - Gadi, District - Banswara (Raj.).
20. Rajendra Dodiyar S/o Shri Khatu Dodiyar, aged about 42 Years, R/o Gram Panchayat - Karanpur, Panchayat Samiti
- Gadi, District - Banswara (Raj.).
21. Bhagwati Lal Harmor S/o Shri Nathu Harmor, aged about 36 Years, R/o Gram Panchayat - Chopasag, Panchayat Samiti - Gadi, District - Banswara (Raj.).
22. Prakash Chandra S/o Shri Kachru Dinror, aged about 33 Years, R/o Gram Panchayat - Paraheda, Panchayat Samiti
- Gadi, District - Banswara (Raj.).
23. Poniya Ninama S/o Shri Bheriya Ninama, aged about 52 Years, R/o Gram Panchayat - Bhimsor, Panchayat Samiti - Gadi, District - Banswara (Raj.).
24. Arjun Lal S/o Shri Lala, aged about 30 Years, R/o Gram Panchayat - Amja, Panchayat Samiti - Gadi, District - Banswara (Raj.).
25. Rajendra Kumar S/o Shri Khatu Dodiyar, aged about 43 Years, R/o Gram Panchayat Karanpur, Panchayat Samiti - Gadi, District - Banswara (Raj.).
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26. Dharmendra S/o Shri Ramnath, aged about 35 Years, R/o Gram Panchayat Moti Bassi, Panchayat Samiti - Gadi, District - Banswara (Raj.).
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Banswara, District Banswara, Rajasthan.
3. Chief Executive Officer, Zila Parishad, Banswara, Rajasthan.
4. Development Officer, Panchayat Samiti Gadi, District Banswara, Rajasthan.
5. Ex. Sainik Kalyan Sahakari Samiti Ltd., Banswara, Rajasthan through its Manager/Director.
----Respondents S.B. Civil Writ Petition No. 15961/2021
1. Nahar Singh Katara S/o Shri Jalma Katara, aged about 37 Years, R/o Gram Panchayat Chadla, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
2. Jeevat Ram S/o Shri Khomji, aged about 43 Years, R/o Gram Panchayat Kherwa, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
3. Kanji S/o Shri Haliya, aged about 39 Years, R/o Gram Panchayat Senavasa, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
4. Reva Shankar Ninama S/o Shri Lalu Ji, aged about 38 Years, R/o Gram Panchayat Miyasa, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
5. Kailash Chandra S/o Shri Harji, aged about 39 Years, R/o Gram Panchayat Kanthav, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
6. Bhanji S/o Shri Dalia, aged about 42 Years, R/o Gram Panchayat Padla, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
7. Laxman Lal S/o Shri Genda, aged about 44 Years, R/o Gram Panchayat Jagpura , Panchayat Samiti Ghatol, District Banswara, Rajasthan.
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8. Gautam Lal Damor S/o Shri Lala Damor, aged about 36 Years, R/o Gram Panchayat Nichali Mordi, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
9. Ramesh Chandra S/o Shri Jalma, aged about 38 Years, R/ o Gram Panchayat Padoli Rathore, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
10. Rajesh Sharma S/o Shri Nandlal Sharma, aged about 35 Years, R/o Gram Panchayat Narwali, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
11. Keshri Mal S/o Shri Dalji, aged about 39 Years, R/o Gram Panchayat Kali Magri, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
12. Tola Ram Dabi S/o Shri Rakma, aged about 40 Years, R/o Gram Panchayat Dagal, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
13. Khema S/o Shri Kereg, aged about 36 Years, R/o Gram Panchayat Amar Singh Gada, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
14. Prabhu Lal S/o Shri Punja, aged about 38 Years, R/o Gram Panchayat Roonjiya, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
15. Rakia S/o Shri Roopsi, aged about 36 Years, R/o Gram Panchayat Dudka, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
16. Dinesh Chandra Ninama Lal S/o Shri Tolji Ninama, aged about 38 Years, R/o Gram Panchayat Kanji Ka Gada, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
17. Anareng Goda S/o Shri Dalji, aged about 38 Years, R/o Gram Panchayat Mungana, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
18. Amrit Lal S/o Shri Kanti Lal, aged about 40 Years, R/o Gram Panchayat Borpikhat, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
19. Paras Devi W/o Late Shri Virendra, aged about 36 Years, R/o Gram Panchayat Doongaria, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
20. Bapu Lal Bamania S/o Shri Jetiya Bamania, aged about 39 Years, R/o Gram Panchayat Delwada, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
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21. Lal Ji S/o Shri Hakrji, aged about 34 Years, R/o Gram Panchayat Badi Padal, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
22. Devi Lal Katara S/o Shri Laxman Lal Katara, aged about 38 Years, R/o Gram Panchayat Badliya, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
23. Surajmal S/o Shri Narayan, aged about 40 Years, R/o Gram Panchayat Bansali Khera, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
24. Yuvraj Singh S/o Shri Kalyan, aged about 37 Years, R/o Gram Panchayat Chandu Ji Ka Gada, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
25. Rachod Lal S/o Shri Thanwra, aged about 36 Years, R/o Gram Panchayat Chirawala Gada, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
26. Jagdish Chandra Solanki S/o Shri Nagji, aged about 40 Years, R/o Gram Panchayat Doongar, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
27. Rakma Ninma S/o Shri Shambhuda Ninama, aged about 37 Years, R/o Gram Panchayat Mudasel, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
28. Prabhu Lal S/o Shri Deveng, aged about 34 Years, R/o Gram Panchayat Sawania, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
29. Banshi Lal S/o Shri Dhoolji Mahida, aged about 38 Years, R/o Gram Panchayat Chhoti Padal, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
30. Vikram Rana S/o Shri Bhogji, aged about 42 Years, R/o Gram Panchayat Sarodiya, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
31. Shanti Lal S/o Shri Moti Lal, aged about 40 Years, R/o Gram Panchayat Bhogra Khera, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
32. Pawan Lal Ninama S/o Shri Hurji, aged about 42 Years, R/ o Gram Panchayat Khamera, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
33. Rakesh Kumar S/o Shri Leela Ram, aged about 32 Years, R/o Gram Panchayat Ganoda, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
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34. Prakash Chandra S/o Shri Rakma Ninama, aged about 29 Years, R/o Gram Panchayat Borda, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
35. Ramu Devi D/o Shri Prabhu Lal, aged about 30 Years, R/o Gram Panchayat Ghatol, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
36. Valji @ Virendra S/o Shri Gotam Lal, aged about 48 Years, R/o Panchayat Samiti Ghatol, District Banswara, Rajasthan.
37. Kanti Lal S/o Shri Ravji Dodiyar, aged about 37 Years, R/o Gram Panchayat Bhuvasa, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
38. Ganesh Lal S/o Shri Partu, aged about 39 Years, R/o Gram Panchayat Amarthun, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
39. Paras Devi W/o Shri Virendra, aged about 37 Years, R/o Gram Panchayat Dungriya, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
40. Kodar Lal S/o Shri Jeevna, aged about 41 Years, R/o Gram Panchayat Badana, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
41. Heera Lal Daima S/o Shri Ratan Lal Daima, aged about 32 Years, R/o Gram Panchayat Bassiada, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
42. Dhoolji Mai S/o Shri Dhanji, aged about 43 Years, R/o Gram Panchayat Gorcha, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
43. Shanti Lal Ninama S/o Shri Laxman, aged about 41 Years, R/o Gram Panchayat Kuvaniya, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
44. Surajmal S/o Shri Rakma, aged about 38 Years, R/o Gram Panchayat Vadgun, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
45. Manshankar S/o Shri Moti Lal, aged about 42 Years, R/o Gram Panchayat Kadva Aamri, Panchayat Samiti Ghatol, District Banswara, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj),
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Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Banswara, District Banswara, Rajasthan.
3. Chief Executive Officer, Zila Parishad Banswara, Rajasthan.
4. Development Officer, Panchayat Samiti Ghatol, District Banswara, Rajasthan
5. Ex Solider Welfare Society, Collectory Road, Near Sale Purchase Sahakari Samiti, Banswara, District Banswara through its Manager/Director.
----Respondents S.B. Civil Writ Petition No. 76/2022
1. Pushpraj Singh Sisodiya S/o Shri Jai Singh Sisodiya, aged about 26 Years, R/o Ward No 13, Opp. Asharafi Farm House, Uday Bilas Road, Tehsil and Distirct-Dungarpur.
2. Bhupesh Roat S/o Shri Deva Roat, aged about 26 Years, R/o Nichala Favata, Tehsil Sagwara, District - Dungarpur.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Rural Development and Panchayati Raj Department, Secretariat, Jaipur.
2. Commissioner, Rural Development and Panchayati Raj Department, Secretariat, Jaipur.
3. District Collector, Dungarpur.
4. Chief Executive Officer and Additional District Programme Coordinator, E.g.s., Zila Parishad, Dungarpur.
5. Programme Officer Cum Vikash Adhikari Panchayat Samiti-Dungarpur, District-Dungarpur.
----Respondents S.B. Civil Writ Petition No. 872/2022
1. Vena Ram S/o Tulsa Ram Meena, aged about 33 Years, R/ o 268, Road Ke Kinare, Anoppura, Tehsil Sumerpur, District Pali.
2. Laxman Ram S/o Shri Puna Ram, aged about 39 Years, R/ o Village and Post Deotra, Tehsil Sumerpur, District Pali, Rajasthan.
3. Poma Ram S/o Shri Chhoga Ram, aged about 32 Years, R/o Village and Post Chanod, Tehsil Sumerpur, District
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Pali, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary Department of Rural Development and Panchayati Raj (Panchayat Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Pali, District Pali, Rajasthan.
3. Chief Executive Officer, Zila Parishad Pali, Rajasthan.
4. Development Officer, Panchayat Samiti Sumerpur, District Pali, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 896/2022 Chinmay Pandya S/o Shri Goutam Lal Pandya, aged about 22 Years, R/o Mukam Post Lilwasa, Bankoda, District Dungarpur Presently Working As Computer Operator With Machine At Panchayat Samiti Douvda, District Dungarpur.
----Petitioner Versus
1. State of Rajasthan through the Secretary, Rural Development and Panchayati Raj Department, Secretariat, Jaipur.
2. Commissioner, Rural Development and Panchayati Raj Department, Secretariat, Jaipur.
3. District Collector, Dungarpur.
4. Chief Executive Officer and Additional District Programme Coordinator, E.g.s., Zila Parishad, Dungarpur.
5. Programme Officer Cum Vikash Adhikari Panchayat Samiti Douvda, District Dungarpur.
----Respondents S.B. Civil Writ Petition No. 1033/2022
1. Chhitar Mal S/o Uda, aged about 50 Years, R/o Gram Panchayat Govindpura, Panchayat Samiti Begun, District Chittorgarh, Rajasthan.
2. Gopal Lal S/o Modiram,, aged about 35 Years, R/o Gram Panchayat Raita, Panchayat Samiti Begun, District Chittorgarh, Rajasthan.
3. Devkishan S/o Shri Kishan,, aged about 35 Years, R/o Gram Panchayat Raita, Panchayat Samiti Begun, District
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Chittorgarh, Rajasthan.
4. Ladu Lal S/o Shri Narayan,, aged about 40 Years, R/o Gram Panchayat Daulatpura, Panchayat Samiti Begun, District Chittorgarh, Rajasthan.
5. Kailash Chandra S/o Shankar Lal,, aged about 35 Years, R/o Gram Panchayat Dorai, Panchayat Samiti Begun, District Chittorgarh, Rajasthan.
6. Kanhaiya Lal S/o Tarachand,, aged about 40 Years, R/o Gram Panchayat Kheri, Panchayat Samiti Begun, District Chittorgarh, Rajasthan.
7. Shyam Lal S/o Shri Kanhaiya Lal,, aged about 35 Years, R/o Gram Panchayat Mandavari, Panchayat Samiti Begun, District Chittorgarh, Rajasthan.
8. Gheesha Lal S/o Shri Balu Das,, aged about 48 Years, R/o Gram Panchayat Jai Nagar, Panchayat Samiti Begun, District Chittorgarh, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Block Development Officer, Panchayat Samiti Begun, District Chittorgarh, Rajasthan.
5. Shri Balaji Security Service, Bhilwara through its Proprietor, office Address- office No. 4-H-27, Chandrashekhar Azad Nagar, Bhilwara, Rajasthan.
----Respondents S.B. Civil Writ Petition No. 1254/2022 Nanalal Bamniya S/o Shri Pannalal, aged about 33 Years, R/o Mukam-Nainsawa, Post-Tamboliya, Tehsil-Galiyakot, District- Dungarpur.
----Petitioner Versus
1. State of Rajasthan through the Secretary, Rural Development and Panchayati Raj Department, Secretariat, Jaipur.
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2. Commissioner, Rural Development and Panchayati Raj Department, Secretariat, Jaipur.
3. District Collector, Dungarpur.
4. Chief Executive Officer, Zila Parishad, Dungarpur.
5. Vikash Adhikari, Panchayat Samiti Galiyakot, District-
Dungarpur.
----Respondents S.B. Civil Writ Petition No. 2192/2022
1. Bhera Ram S/o Shri Bhura Ram, aged about 37 Years, R/o Fakiro Ka Niwan, District-Barmer.
2. Jusab Khan S/o Jaku Khan, aged about 33 Years, R/o Village-Jhadpa, District-Barmer.
3. Krishan Ram S/o Shri Mukim Ram, aged about 32 Years, R/o Village-Janpaliya, District-Barmer.
4. Bakhta Khan S/o Akbar Khan, aged about 34 Years, R/o Harpaliya, District-Barmer.
5. Hakam Khan S/o Makka Khan, aged about 22 Years, R/o Village-Bhanwar, District-Barmer.
6. Rekha Ram Saran S/o Shri Motiram, aged about 31 Years, R/o Village-Sarla, District-Barmer.
7. Mohammad Safi S/o Akbar Khan, aged about 34 Years, R/ o Village-Aalu Ka Tala, District-Barmer.
8. Dinesh Kumar S/o Shri Ashuram, aged about 29 Years, R/ o Village-Chitradi, District-Barmer.
9. Hasan Khan S/o Gaffur Khan, aged about 28 Years, R/o Village-Arti, District-Barmer.
10. Prakash Dan S/o Shri Viradh Dan, aged about 45 Years, R/o Village-Santa, District-Barmer.
11. Noor Mohammad S/o Subhan Khan, aged about 31 Years, R/o Village-Bhojriya, District-Barmer.
12. Deraj Ram S/o Shri Jeema Ram, aged about 46 Years, R/ o Village-Buth Rathodan, District-Barmer.
13. Junet Khan S/o Pathan Khan, aged about 31 Years, R/o Village-Itada, District-Barmer.
14. Mehandi Hasan S/o Abdul Huq, aged about 41 Years, R/o Burhan Ka Tala, District-Barmer.
15. Ganpat Ram S/o Shri Jodha Ram Verma, aged about 34 Years, R/o Village-Bisasar, District-Barmer.
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16. Babulal S/o Shri Kishanaram, aged about 34 Years, R/o Village-Goro Ka Tallan, District-Barmer.
17. Deen Mohammad S/o Mohammad Rahim, aged about 46 Years, R/o Village-Sanwa, District-Barmer.
18. Mana Ram S/o Shri Langa Ram, aged about 30 Years, R/o Village-Gohar Ka Tallan, District-Barmer.
19. Roop Chand S/o Shri Rugharam, aged about 45 Years, R/ o Village-Bhuniya, District-Barmer.
20. Bhaga Ram S/o Shri Dungara Ram, aged about 27 Years, R/o Village-Aalamsar, District-Barmer.
21. Majid Khan S/o Janab Mangu, aged about 29 Years, R/o Village-Kitnoriya, District-Barmer.
22. Janab Ali S/o Dula Khan, aged about 49 Years, R/o Village-Bandabera, District-Barmer.
23. Kesha Ram S/o Shri Peera Ram, aged about 28 Years, R/o Village-Deengarh, District-Barmer.
----Petitioners Versus
1. State of Rajasthan through the Secretary to the Government, Department of Rural Development and Panchayati Raj, Government of Rajasthan, Jaipur.
2. The District Collector, Barmer.
3. The Chief Executive Officer, Zila Parishad, Barmer.
4. The Block Development Officer, Panchayat Samiti-Sedwa, District-Barmer.
5. The Block Development Officer, Panchayat Samiti-
Phagliya, District-Barmer.
6. The Block Development Officer, Panchayat Samiti-
Chohtan, District-Barmer.
7. The Block Development Officer, Panchayat Samiti-
Dhorimanna, District-Barmer.
8. The Block Development Officer, Panchayat Samiti-
Dhannau, District-Barmer.
9. Gram Panchayat, Sedwa, Panchayat Samiti-Sedwa, District-Barmer. through its Secretary.
10. Gram Panchayat, Jhadpa, Panchayat Samiti-Sedwa, District-Barmer. through its Secretary.
11. Gram Panchayat, Janpaliya, Panchayat Samiti-Sedwa,
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District-Barmer. through its Secretary.
12. Gram Panchayat, Harpaliya, Panchayat Samiti-Sedwa, District-Barmer. through its Secretary.
13. Gram Panchayat, Bhanwar, Panchayat Samiti-Sedwa, District-Barmer. through its Secretary.
14. Gram Panchayat, Sarla, Panchayat Samiti-Sedwa, District-
Barmer. through its Secretary.
15. Gram Panchayat, Aalu Ka Tallan, Panchayat Samiti-
Sedwa, District-Barmer. through its Secretary.
16. Gram Panchayat, Panoriya, Panchayat Samiti-Phagliya, District-Barmer. through its Secretary.
17. Gram Panchayat, Arti, Panchayat Samiti-Phagliya, District-Barmer. through its Secretary.
18. Gram Panchayat, Sata, Panchayat Samiti-Phagliya, District-Barmer. through its Secretary.
19. Gram Panchayat, Bhojariya, Panchayat Samiti-Chohtan, District-Barmer. through its Secretary.
20. Gram Panchayat, Buth Rathodan, Panchayat Samiti-
Chohtan, District-Barmer. through its Secretary.
21. Gram Panchayat, Itada, Panchayat Samiti- Dhannau, District-Barmer. through its Secretary.
22. Gram Panchayat, Burhan Ka Tallan, Panchayat Samiti-
Dhannau, District-Barmer. through its Secretary.
23. Gram Panchayat, Bisasar, Panchayat Samiti- Dhannau, District-Barmer. through its Secretary.
24. Gram Panchayat, Dhannau, Panchayat Samiti- Dhannau, District-Barmer. through its Secretary.
25. Gram Panchayat, Sanwa, Panchayat Samiti- Dhannau, District-Barmer. through its Secretary.
26. Gram Panchayat, Gohar Ka Tallan, Panchayat Samiti-
Dhannau, District-Barmer. through its Secretary.
27. Gram Panchayat, Bhuniya, Panchayat Samiti- Dhannau, District-Barmer. through its Secretary.
28. Gram Panchayat, Aalamsar, Panchayat Samiti- Dhannau, District-Barmer. through its Secretary.
29. Gram Panchayat, Kitnoriya, Panchayat Samiti- Dhannau, District-Barmer. through its Secretary.
30. Gram Panchayat, Bamnore Bhanwarshah, Panchayat
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Samiti- Dhannau, District-Barmer. through its Secretary.
31. Gram Panchayat, Deengarh, Panchayat Samiti- Dhannau, District-Barmer. through its Secretary.
32. Karwasara Securities and Manpower Services Agency, Baldev Nagar, Barmer. through its Proprietor.
----Respondents S.B. Civil Writ Petition No. 3376/2022 Hansmukh Nagda S/o Rooplal Nagda, aged about 22 Years, R/o Diyan, Panchayat Samiti Sayra, District Udaipur.
----Petitioner Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur , Rajasthan.
2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
5. M/s Jai Shree Karmik Services, through its Manager / Director, Address II, Nakoda Nagar, Pratap Nagar Road, Udaipur (Raj.).
----Respondents S.B. Civil Writ Petition No. 4057/2022
1. Sajjan Singh S/o Radheshyam, aged about 44 Years, R/o Gram Panchayat Pardi, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
2. Aasuram S/o Motaram, aged about 40 Years, R/o Gram Panchayat Vijaypura, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
3. Nagji Ram S/o Varda Ram, aged about 45 Years, R/o Gram Panchayat Kunwathal, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
4. Lal Singh S/o Gom Singh, aged about 41 Years, R/o Gram Panchayat Swadari, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
5. Shrawan Das S/o Radheyshyam Das, aged about 39 Years, R/o Gram Panchayat Narana, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
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6. Mool Singh S/o Ram Singh, aged about 46 Years, R/o Gram Panchayat Sagawas, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
7. Ratan Lal S/o Mathuralal, aged about 38 Years, R/o Gram Panchayat Kalesariya, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
8. Mithalal S/o Nainalal, aged about 37 Years, R/o Gram Panchayat Miyala, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
9. Harlal S/o Naharmal, aged about 40 Years, R/o Gram Panchayat Nardas Ka Guda, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
10. Sohan Lal S/o Udairam, aged about 42 Years, R/o Gram Panchayat Jeeran, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Rajsamand, District Rajsamand, Rajasthan.
3. Chief Executive Officer, Zila Parishad Rajsamand, Rajasthan.
4. Development Officer, Panchayat Samiti Deogarh, District Rajsamand, Rajasthan.
5. Shubham Security, Beawar, 17/394, Sanatan Dharm School Marg, Shahpura Mohalla, Beawar, District Ajmer through its Manager/Director.
----Respondents S.B. Civil Writ Petition No. 4831/2022 Laxman Singh Rawat S/o Mohan Singh Rawat, aged about 22 Years, R/o Jorma, Panchayat Samiti Sayra, Tehsil Gogunda, District Udaipur.
----Petitioner Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayat Raj), Government of Rajasthan, Jaipur, Rajasthan.
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2. District Collector, Udaipur, District Udaipur, Rajasthan.
3. Chief Executive Officer, Zila Parishad Udaipur, Rajasthan.
4. Development Officer, Panchayat Samiti Sayra, District Udaipur, Rajasthan.
5. M/s Jai Shree Karmik Services, through its Manager / Director, Address - II, Nakoda Nagar, Pratap Nagar Road, Udaipur (Raj.).
----Respondents S.B. Civil Writ Petition No. 4909/2022
1. Laxman Lal S/o Devaram Bheel, aged about 54 Years, Resident of Ward No. 1, Ajana Ki Kakar, Vardara, Gram Panchayat Vardara, Panchayat Samiti Kumbhalgarh, District Rajsamand.
2. Ramlal Bheel S/o Shri Nathu Ram Bheel, aged about 45 Years, R/o Khedaiya, Tehsil Badgaon, Gram Panchayat Badgaon, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
3. Arjun Singh S/o Shri Bhanwar Singh, aged about 37 Years, R/o Gram Panchayat Oladar, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
4. Nemichand Sen S/o Vardichand Sen, aged about 32 Years, R/o Gram Panchayat Reechher, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
5. Bhima Ram S/o Deeparam Bheel, aged about 55 Years, R/ o Umriya, Gram Panchayat Kharnota, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
6. Moti Lal S/o Shri Kesu Lal, aged about 54 Years, R/o Gram Panchayat Morcha, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
7. Lalu Ram S/o Shri Gamnaram Bheel, aged about 43 Years, R/o Gram Panchayat Peepla, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
8. Devi Singh Kharwad S/o Tagat Singh Kharwad, aged about 47 Years, R/o Gram Panchayat Manawaton Ka Guda, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
9. Mangilal Rao S/o Ratan Lal Rao, aged about 45 Years, R/o Inside Suraj Pol, Gram Panchayat Gadhbor, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
(38 of 42) [CW-15560/2021 A-w connected writs]
10. Manna Ram Bhil S/o Chagan Ram Bhil, aged about 31 Years, R/o Ward No. 05, Ramavato Ki Bhagal, Gram Panchayat Kanooja, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
----Petitioners Versus
1. State of Rajasthan through the Secretary, Department of Rural Development and Panchayati Raj (Panchayati Raj), Government of Rajasthan, Jaipur, Rajasthan.
2. District Collector, Rajsamand, District Rajsamand, Rajasthan.
3. Chief Executive Officer, Zila Parishad Rajsamand, Rajasthan.
4. Development Officer, Panchayat Samiti Kumbhalgarh, District Rajsamand, Rajasthan.
5. M/s. Amar Security Services, Sanjgariya, Tehsil Bhupalsagar, District Chittorgarh.
----Respondents
For Petitioner(s) : Mr. Pawan Singh Rathore.
Mr. Ramesh Kumar.
For Respondent(s) : Mr. Utkarsh Singh on behalf of Mr. Sunil Beniwal, AAG.
Mr. Manish Tak.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order
25/04/2022
These writ petitions have been filed by the petitioners
seeking various directions. The directions prayed for, in SBCWP
No.15560/2021 by way of illustration, reads as infra:
"It is, therefore, humbly and respectfully prayed that this writ petition of the petitioners may kindly be allowed: -
A. By an appropriate writ, order or direction, Order Dated 03.02.2021 (Annexure-14) may kindly be quashed and set aside.
B. By an appropriate writ, order or direction, the respondents may kindly be directed to permitted the
(39 of 42) [CW-15560/2021 A-w connected writs]
petitioners to work on the post in question till regulars selected candidates made available for the post in question as per the decision taken by the government.
C. By an appropriate writ, order or direction, the respondents may kindly be directed to not to take contractual employees in place of any contractual employee.
D. By an appropriate writ, order or direction respondents may kindly be directed to have contract directly to the petitioners and their salary may also be paid directly not through the placement agency.
E. By an appropriate writ, order or direction, the respondents may kindly be directed to pay monthly salary of the petitioners through cheques/online payment/RTGS/online banking system and restrained to made cash payment to the petitioners.
F. By an appropriate writ, order or direction, the respondents may kindly be directed to following the mandate of law as interpreted in the case of Shiv Prasad Sharma & Ors. V/s. State of Rajasthan & Ors. and the respondents may kindly be directed to decide the representation of the petitioners, within a time frame, in the light of the adjudication in the case of Mukesh Kumar Khatik (supra), which they are ready and willing to address within two weeks hereinafter.
G. Any other appropriate writ, order or direction which this Hon'ble Court may deem just and proper in the facts and circumstances of the case may kindly be passed in favour of the petitioners.
H. Writ petition filed by the petitioners may kindly be allowed with costs."
The above prayers have been made by the petitioners, who
have been engaged through placement agencies by the
respondents for performing various duties.
Learned counsel appearing for the respondents made
submissions that similar nature issues, as raised in the present
writ petitions, have been dealt with by a Coordinate Bench of this
court at Japur Bench in Deepak Kumar Gupta & Ors. vs. State of
Rajasthan & Ors. : S.B. Civil Writ Petition No.6232/2019 and large
number of other connected matters, decided on 06.04.2022,
wherein similar nature prayers have been rejected.
Counsel for the petitioners made submissions that though
the Division Bench in State of Rajasthan & Ors. vs. Ranglal &
Ors. : D.B. Special Appeal Writ No.1885/2018, decided on
(40 of 42) [CW-15560/2021 A-w connected writs]
01.08.2019 made observations, the respondents have so far not
followed the said directions.
In the case of Deepak Kumar Gupta (supra), the Coordinate
Bench after dealing with large number of orders/judgments cited,
came to the following conclusion:
"14. Admittedly, there is no relationship of employee and employer between the petitioners and the respondents as the offer of appointment was given to the petitioners by the placement agency and the salary/remuneration was also paid to the petitioners by the placement agency. Initially, the contract was for a period of one year and the term of petitioners' services was further extended from time to time by the placement agency. The Rules of 2022 referred by the counsel for the petitioners relate to the persons appointed by the State Government on contract basis through public advertisement and admittedly the petitioners were not engaged as contractual employees directly by the State Government rather were appointed by the placement agency, as such the Rules of 2022 are not at all applicable in the case of the petitioners.
15. In view of the above discussion, these writ petitions filed by the petitioners deserve to be dismissed for the reasons; firstly, the petitioners have failed to establish their relationship of employee and employer with the respondent-State and only narration in the petition cannot be considered to be a justifiable ground to grant the relief prayed for, unless it is supported by cogent evidence on record as has been held by the Hon'ble Supreme Court in the matter of K.K. Suresh (supra); secondly, as per own version of the petitioners, they were appointment by the placement agency but failed to implead the placement agency as party respondent in the writ petitions; thirdly, the salary/remuneration was also paid to the petitioners by the placement agency and not by the State Government; and lastly claim of the petitioners for regularisation in the State cannot be approved by this court as the petitioners were never appointed by the State Government against sanctioned post on regular basis, rather, as already observed above they were appointed by the placement agency; therefore, in the facts and circumstances, the petitioners have completely failed to make out a case against the respondents, as such I am not inclined to exercise the jurisdiction of this court under Article 226 of the Constitution of India.
16. As a result of the aforesaid discussion, these writ petitions fail and are hereby dismissed. A copy of the order be placed in each connected file."
The cases of the petitioners, and the prayers made are not
different from what was prayed for in the case of Deepak Kumar
(41 of 42) [CW-15560/2021 A-w connected writs]
Gupta (supra) and as such the issue raised, already stands
answered by a Coordinate Bench in the said case.
So far as the purported directions in the case of State of
Rajasthan & Ors. vs. Ranglal & Ors. (supra) relied on by the
petitioners are concerned, the said order, inter-alia, reads as infra:
"3. This Court is of the opinion that the State should evolve a mechanism of directly remitting the amounts of minimum wages to the concerned contract workers, whose details and particulars - including bank account etc. are maintained by the contractor/agency and supplied to it. This would in no way alter the inter se relationship between the contractor and his/its employees.
4. The writ petitioners' counsel argues that the State should ensure that the arrangement in the contract is directly between the employee who work and State itself. He highlighted that in some instances, the State has resorted to direct engagement of contract workers.
5. This Court is unable to issue such a direction. The manner in which the State organizes its arrangements depends upon the exigencies of the time. In these circumstances it would be impossible to direct that a particular mode or method only should be adopted; the State may resort to direct engagements itself or may resort to employment of contract workers through placement agency/contractor, in accordance with law.
6. The appeal is disposed of in the above terms."
A perusal of the above, would reveal that the Court had only
expressed opinion that the State should evolve a mechanism of
directly remitting the amounts of minimum wages to the
concerned contract works and also came to the conclusion that no
directions as prayed for regarding State entering into direct
contract with the employees could be issued. The Division Bench
also opined that the manner in which the State organizes its
arrangements depends upon the exigencies of the time, which
includes resorting to the direct engagement or through placement
agencies.
(42 of 42) [CW-15560/2021 A-w connected writs]
None of the directions given by the Division Bench, requires
the State to directly make the payments to the petitioners, as
sought to be argued.
Further submissions made regarding violation of the
provisions of Minimum Wages Act, Employees Provident Fund Act
and Employees State Insurance Act by the placement agencies,
are essentially independent causes to the petitioners, for which
the remedy is available under various laws against the placement
agencies, for which this Court, at this stage, is not required to
issue any direction.
In view of above, following the dictum in the case of Deepak
Kumar Gupta (supra), no case for interference is made out in the
petitions, the same are therefore, dismissed.
(ARUN BHANSALI),J 22 to 51-DJ/-
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