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Ram Prakash Singh vs The Union Of India
2022 Latest Caselaw 5976 Raj

Citation : 2022 Latest Caselaw 5976 Raj
Judgement Date : 22 April, 2022

Rajasthan High Court - Jodhpur
Ram Prakash Singh vs The Union Of India on 22 April, 2022
Bench: Vijay Bishnoi, Madan Gopal Vyas

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 4533/2022

Ram Prakash Singh

----Petitioner Versus The Union Of India

----Respondent

For Petitioner(s) : Mr. Himanshu Choudhary Mr. Aishwarya Anand Ms. Suhani Dhariwal

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/04/2022

Issue notice. Issue notice of stay petition also, returnable on

10.05.2022 and be given 'dasti' to the learned counsel for the

petitioner for service.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

2-AjaySingh/-

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