Virendra Tanwar vs State Of Rajasthan
2022 Latest Caselaw 5975 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 4729/2022

Virendra Tanwar

----Petitioner Versus State Of Rajasthan

----Respondent

For Respondent(s) : Mr. A.K. Gaur, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Judgment / Order

22/04/2022

Mr. A.K. Gaur, AAG has put in appearance on behalf of

respondent-State as caveator. Copy of the writ petition has

already been supplied to him.

He prays for some time to file reply to the writ petition. Time

prayed for is granted.

List this matter after three weeks.

(MADAN GOPAL VYAS),J (VIJAY BISHNOI),J

3-AjaySingh/-

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