Gopalram vs State Of Rajasthan
2022 Latest Caselaw 5723 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2942/2022

Gopalram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr.Pritam Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

19/04/2022

Defects pointed out by the office are overruled.

Office to proceed.

(VIJAY BISHNOI),J

130-AjaySingh/-

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