M/S Bharat Fruit Company vs State Of Rajasthan
2022 Latest Caselaw 5632 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 4835/2022

M/s Bharat Fruit Company

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Hari Prasad Rankawat For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

18/04/2022

List the matter on 21.04.2022 along with S.B. Civil Writ

Petition Nos.4534/2022, 4540/2022, 4544/2022, 4547/2022,

4548/2022 and 4553/2022.

(VIJAY BISHNOI),J 50-mohit/-

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