Lotaram vs Ganeshram
2022 Latest Caselaw 5555 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 736/2021

Lotaram

----Appellant Versus Ganeshram

----Respondent

For Appellant(s) : Mr. Nimbaram Choudhary For Respondent(s) : Mr. Karan Joshi

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

13/04/2022

At the request of learned counsel for the appellant, list the

matter on 26.04.2022.

(RAMESHWAR VYAS),J 116-Taruna/-

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