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Makheli Ram Ado.S/O Vipatu vs State And Ors
2022 Latest Caselaw 5548 Raj

Citation : 2022 Latest Caselaw 5548 Raj
Judgement Date : 13 April, 2022

Rajasthan High Court - Jodhpur
Makheli Ram Ado.S/O Vipatu vs State And Ors on 13 April, 2022
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1593/2005 Makheli Ram Ado.s/o Vipatu

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Sudheer Sharma For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

13/04/2022

Learned counsel for the petitioner submits that the

controversy in the present case is covered by a judgment, citation

of which shall be produced by him before this Court on the next

date of hearing..

List the matter on 20.04.2022.

(VINIT KUMAR MATHUR),J

21-payal/-

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