Citation : 2022 Latest Caselaw 5398 Raj
Judgement Date : 12 April, 2022
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4934/2022
Hanuman Firoda S/o Jana Ram Firoda, Aged About 32 Years, Resident Of Near Sant Eslam School, Firoda House, Nagaur.
----Petitioner Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Mines And Geology, Government Of Rajasthan, Jaipur.
2. The Director, Mines And Geology Department, Khanij Bhawan, Udaipur.
3. Additional Director, Mines And Geology Department, Udhyog Bhawan, Jaipur.
4. Superintending Engineer, Mines And Geology Department, Ajmer Circle, Ajmer.
5. Mining Engineer, Mines And Geology Department, Nagaur.
----Respondents
For Petitioner(s) : Mr. Arvind Vyas
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
12/04/2022
After attempting to argue the matter on merits for
quite some time, learned counsel for the petitioner has
submitted that the petitioner would be satisfied if a
direction is issued to the respondent Nos.2 and 4 to
consider his representation (Annex.16) before acting
upon the recommendations of the Mining Engineer, Mines
(2 of 2) [CW-4934/2022]
and Geology Department, Nagaur dated 8.3.2022
(Annex.15).
In view of the limited prayer made by learned
counsel for the petitioner, this writ petition is disposed of
with the expectation that before acting upon the
recommendations dated 08.3.2022 (Annex.15), the
Superintendent Engineer, Mines and Geology
Department, Ajmer Circle, Ajmer shall consider the
representation of the petitioner (Annex.16) if the same is
not yet considered.
(VIJAY BISHNOI),J
64-msrathore/-
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