Arjun Singh vs State Of Rajasthan
2022 Latest Caselaw 5253 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 2053/2022

Arjun Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Yogendra Singh Charan For Respondent(s) : Mr. Sunil Beniwal, AAG, assisted by Mr. Saransh Vij.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/04/2022

Pursuant to the directions given by this Court on 15.03.2022,

Mr. Sunil Beniwal, AAG has produced record from the office of the

District Collector, Barmer.

This Court vide order dated 15.03.2022 has directed

Mr. Beniwal to produce the record of the proceedings undertaken

by the State Government, whereby the new revenue village

'Daukiya Nagar' is created.

Mr. Beniwal seeks some time to produce the record of the

State Government. Time prayed for is granted.

List on 21.04.2022.

(VIJAY BISHNOI),J

126-AjaySingh/-

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