Hdfc Ergo General Insurance ... vs Kankar Kanwar
2022 Latest Caselaw 5237 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 324/2021

Hdfc Ergo General Insurance Company Limited

----Appellant Versus Kankar Kanwar

----Respondent Connected With

1. S.B. Civil Misc. Appeal No. 374/2021

2. S.B. Civil Misc. Appeal No. 377/2021

For Appellant(s) : Mr. Tirath Raj Singh Sodha For Respondent(s) : Mr. Girdhar Singh Bhati

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

07/04/2022

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 105-107 neha/-

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