Raju Singh vs The Union Of India
2022 Latest Caselaw 5193 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 5048/2022

1. Raju Singh S/o Padam Singh Bhati, Aged About 40 Years, R/o Village Nimbau, Tehsil Sanchore, District Jalore.

2. Pintu Kanwar W/o Raju Singh Bhati, Aged About 36 Years, R/o Village Nimbau, Tehsil Sanchore, District Jalore.

3. Dalpat Singh S/o Padam Singh, Aged About 45 Years, R/o Village Nimbau, Tehsil Sanchore, District Jalore.

4. Kanchan Kunwar W/o Dalpat Singh, Aged About 40 Years, R/o Village Nimbau, Tehsil Sanchore, District Jalore.

5. Ushab Kanwar W/o Padam Singh, Aged About 70 Years, R/o Village Nimbau, Tehsil Sanchore, District Jalore.

6. Padam Singh S/o Gulab Singh, Aged About 71 Years, R/o Village Nimbau, Tehsil Sanchore, District Jalore.

7. Garima Kanwar W/o Tane Singh, Aged About 35 Years, R/o Village Nimbau, Tehsil Sanchore, District Jalore.

8. Puran Singh Deora S/o Raghunath Singh, Aged About 38 Years, R/o Village Bagasin, Tehsil Sheoganj, District Sirohi.

9. Kalpana Devi W/o Champa Lal, Aged About 45 Years, R/o Village Lunol, Tehsil Reodar, District Sirohi.

10. Haru Devi W/o Naga Ram, Aged About 52 Years, R/o Village Nagani, Tehsil Reodar, District Sirohi.

11. Sushila Kumari D/o Laxman Ram, Aged About 27 Years, R/o Village Hadmatiya, Tehsil Reodar, District Sirohi.

12. Laxman Ram S/o Rama Ram Koli, Aged About 47 Years, R/o Village Hadmatiya, Tehsil Reodar, District Sirohi.

13. Somi Devi W/o Laxman Ram Koli, Aged About 45 Years, R/o Village Hadmatiya, Tehsil Reodar, District Sirohi.

14. Savitri Kumari D/o Laxman Ram Koli, Aged About 21 Years, R/o Village Hadmatiya, Tehsil Reodar, District Sirohi.

15. Rekha Kumari D/o Laxman Ram Koli, Aged About 24 Years, R/o Village Hadmatiya, Tehsil Reodar, District Sirohi.

16. Narayan Koli D/o Bhura Ram Koli, Aged About 25 Years, R/o Village Thal, Tehsil Reodar, District Sirohi.

(2 of 5) [CW-5048/2022]

17. Sunder Devi W/o Ramesh Kumar, Aged About 32 Years, R/o Village Kronti, Tehsil Reodar, District Sirohi.

18. Ramesh Kumar S/o Achla Ram Meghwal, Aged About 35 Years, R/o Village Kronti, Tehsil Reodar, District Sirohi.

19. Narayan Lal S/o Bhagwan Ji, Aged About 67 Years, R/o Village Dabani, Tehsil Reodar, District Sirohi.

20. Kamala Devi W/o Narayan Lal Ji, Aged About 57 Years, R/o Village Dabani, Tehsil Reodar, District Sirohi.

21. Rina Devi W/o Vinod Kumar, Aged About 24 Years, R/o Village Dabani, Tehsil Reodar, District Sirohi.

22. Vinod Kumar S/o Narayan Lal, Aged About 28 Years, R/o Village Dabani, Tehsil Reodar, District Sirohi.

23. Mahima Choudhary D/o Dinesh Choudhary, Aged About 17 Years, (Minor) Through Father Dinesh Choudhary R/o Behind M G House Near Nakki Lake Mount Abu, District Sirohi.

24. Dinesh Choudhary S/o Durga Ram, Aged About 43 Years, R/o Behind M G House Near Nakki Lake Mount Abu, District Sirohi.

25. Laxmi W/o Dinesh Choudhary, Aged About 38 Years, R/o Behind M G House Near Nakki Lake Mount Abu, District Sirohi.

26. Sampat Kanwar W/o Vikram Singh Ranwat, Aged About 42 Years, R/o Anadra, Tehsil Reodar, District Sirohi.

27. Vikram Singh Ranawat S/o Bhim Singh, Aged About 50 Years, R/o Anadra, Tehsil Reodar, District Sirohi.

28. Ratan Lal Panchal S/o Ana Ram, Aged About 51 Years, R/o Near Bus Stand Opp. Panchayat Samiti Reodar, Tehsil Reodar, Dist. Sirohi.

29. Jayshree Panchal D/o Ratan Lal Panchal, Aged About 23 Years, R/o Near Bus Stand Opp. Panchayat Samiti Reodar, Tehsil Reodar, Dist. Sirohi.

30. Ramila Devi W/o Ratan Lal Panchal, Aged About 46 Years, R/o Near Bus Stand Opp. Panchayat Samiti Reodar, Tehsil Reodar, Dist. Sirohi.

31. Jamna Devi W/o Vana Ram Rebari, Aged About 38 Years, R/o Vill. Dolpura, Tehsil Reodar, District Sirohi.

32. Vana Ram S/o Thana Ram Rebari, Aged About 41 Years, R/o Vill. Dolpura, Tehsil Reodar, District Sirohi.

(3 of 5) [CW-5048/2022]

33. Tiji Devi W/o Samela Ram, Aged About 40 Years, R/o Vill.

Perava, Tehsil Reodar, District Sirohi.

34. Vadana Devi W/o Ganesh Ram Rebari, Aged About 38 Years, R/o Vill. Rajagadh, Tehsil Reodar, District Sirohi.

35. Kamala Devi W/o Mala Ram Rebari, Aged About 33 Years, R/o Vill. Rajagadh, Tehsil Reodar, District Sirohi.

36. Anshi Devi W/o Mula Ram Rebari, Aged About 33 Years, R/o Vill. Dolpura, Tehsil Reodar, District Sirohi.

37. Sita Devi W/o Salu Ram Rebari, Aged About 30 Years, R/o Vill. Dolpura, Tehsil Reodar, District Sirohi.

38. Thana Ram S/o Junja Ram Rebari, Aged About 71 Years, R/o Vill. Dolpura, Tehsil Reodar, District Sirohi.

39. Jhala Ram Dewasi S/o Jagmal Ram, Aged About 28 Years, R/o Vill. Vadka Jolpur, Tehsil Reodar, District Sirohi.

40. Haja Ram S/o Virama Ram, Aged About 44 Years, R/o Vill.

Dhandhpur, Tehsil Reodar, District Sirohi.

41. Muganli Devi D/o Haja Ram, Aged About 38 Years, R/o Vill. Dhandhpur, Tehsil Reodar, District Sirohi.

42. Trija Devi W/o Dewa Ram Rebari, Aged About 39 Years, R/o Vill. Dhandhpur, Tehsil Reodar, District Sirohi.

43. Mahendra Singh S/o Jaswant Singh, Aged About 44 Years, R/o Plot No. 96, Khasra No. 34, Nagnechiya Nahar Nandri Jodhpur.

44. Sanju Kanwar S/o Mahendra Singh, Aged About 42 Years, R/o Plot No. 96, Khasra No. 34, Nagnechiya Nahar Nandri Jodhpur.

----Petitioners Versus

1. The Union Of India, Through Its Joint Secretary (Co-Op) And Central Registrar, Room No. 244, Department Of Agriculture, Cooperation And Farmers Welfare, Ministry Of Agriculture And Farmers Welfare, Krishi Bhawan, New Delhi 110001.

2. Serious Fraud Investigation Office, Through Deputy Director And Investigation Officer, Ministry Of Cooperate Affairs, Government Of India, Second Floor, Pandit Deendayal Antyodaya Bhawan, Cgo Complex Lodi Road, New Delhi 110001.

3. Superintendent Of Police, Sog And Ats, Office Of The

(4 of 5) [CW-5048/2022]

Special Operation Group, Rajasthan Police, Jaipur Delhi National Highway, Jaipur Rajasthan.

4. The Registrar, Rajasthan Co-Operative Societies, Nehru Sahakar Bhawan, C-Scheme Road, Jaipur Rajasthan.

5. Adarsh Credit Cooperative Society Limited (Multi State), Through Its Managing Director/regional Manager, Regional Office, Palace Road, Sirohi, Rajasthan.

6. Adarsh Credit Cooperative Society Limited (Multi State), Through Its Managing Director, Registered Office, Through Its Managing Director, Registered Office, Second Floor, 14, Vidhya Vihar Colony, Ashram Roadm, Usmanpura, Ahmedabad, Gujrat Pin Code 380013.

----Respondents

For Petitioner(s) : Mr. Mahipal Singh Deora For Respondent(s) : Mr. Digvijay Singh for Mr. Mrigraj Singh Mr. Uttam Singh for Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

07/04/2022

Learned counsel for the parties are in agreement that

this writ petition can be disposed of by granting liberty to the

petitioners to move a representation before the Liquidator with a

direction to the Liquidator to decide the representation of the

petitioners expeditiously within a fixed period.

In view of the above, this writ petition is disposed of with

liberty to the petitioners to move a representation before the

Liquidator concerned within a period of four weeks from today.

In any such representation is filed on behalf of the

petitioners before the Liquidator, then the Liquidator shall take

decision on the same expeditiously preferably within a period of

(5 of 5) [CW-5048/2022]

90 days from the date of receipt of the representation of the

petitioners strictly in accordance with the Rules and Guidelines

governing the field.

The writ petition is accordingly disposed of.

The stay petition is also disposed of.

(VIJAY BISHNOI),J 159-mohit/-

Powered by TCPDF (www.tcpdf.org)