Hanuman vs The Divisional Commissioner
2022 Latest Caselaw 5072 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 524/2020

Hanuman

----Petitioner Versus The Divisional Commissioner

----Respondent

For Petitioner(s) : Mr. S.R. Godara

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

Application (Inward No.01/21) preferred on behalf of

petitioner for early listing of the writ petition has rendered

infructuous by efflux of time. The same is, therefore, dismissed

accordingly.

List the matter on 09.05.2022.

(VIJAY BISHNOI),J

82-AjaySingh/-

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