Municipal Corporation, Udaipur vs Tej Shanker Paliwal
2022 Latest Caselaw 5067 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 12370/2021

Municipal Corporation, Udaipur

----Petitioner Versus Tej Shanker Paliwal

----Respondent

For Petitioner(s) : Mr. Anurag Shukla For Respondent(s) : Mr. Sachin Acharya, Sr. Advocate Mr. Narendra Thanvi Mr. Jitendra Mohan

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/04/2022

List the matter after one week.

Interim order, if any, to continue till the next date of hearing.

(VIJAY BISHNOI),J

4-AjaySingh/-

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