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Hoshiyarsingh @ Sonu @ Fauji vs State
2022 Latest Caselaw 4975 Raj

Citation : 2022 Latest Caselaw 4975 Raj
Judgement Date : 1 April, 2022

Rajasthan High Court - Jodhpur
Hoshiyarsingh @ Sonu @ Fauji vs State on 1 April, 2022
Bench: Devendra Kachhawaha

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3488/2022

Hoshiyarsingh @ Sonu @ Fauji

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Ajay Kumar Vyas For Respondent(s) : Mr. Shrawan Bishnoi, PP Mr. Vasu Deo Charna, for the complainant

HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

01/04/2022

Learned counsel appearing for the complainant has filed

copies of some judgments.

In view of the above, list the matter on 04.04.2022.

(DEVENDRA KACHHAWAHA),J 197-Arvind/-

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