The Union Of India vs Ramesh Chand S/O Shri Gheesu Lal
2022 Latest Caselaw 3463 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 D.B. Civil Writ Petition No. 2251/2022
                                   The Union Of India
                                                                                                     ----Petitioner
                                                                      Versus
                                   Ramesh Chand S/o Shri Gheesu Lal
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Aslam Khan For Respondent(s) : Mr. Chandra Bhan Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

List this matter alongwith D.B. Civil Writ Petition No.

3473/2022.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /18

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