Roopnarayan S/O Shri Ishwarlal vs State Of Rajasthan
2022 Latest Caselaw 3459 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 86/2022

                                   Roopnarayan S/o Shri Ishwarlal
                                                                                                          ----Appellant
                                                                         Versus
                                   State Of Rajasthan
                                                                                                        ----Respondent

For Appellant(s) : Mr. Sanjay Joshi & Ms. Ranjana Sharma For State : Mr. N.S. Gurjar, AGA

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

Admit.

Call for the record.

Issue notice.

Learned Assistant Government Advocate accepts notice on

behalf of the State.

Two weeks time is granted to the learned Assistant

Government Advocate to file reply.

List this matter after two weeks.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /43

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