Anu Gupta D/O Late Shri Shyam Lal ... vs Satya Narayan Gupta S/O Late Shri ...
2022 Latest Caselaw 3453 Raj/2

       HIGH COURT OF JUDICATURE FOR RAJASTHAN
                   BENCH AT JAIPUR

       D.B. Civil Misc Leave To Application No. 1/2022

Anu Gupta D/o Late Shri Shyam Lal Gupta, Aged About 54 Years,

At Present R/o E-9/569, Ground Floor, Chitrakoot, Vaishali Nagar,

Jaipur (Raj)
                                                                  ----Petitioner

                                   Versus

Satya Narayan Gupta S/o Late Shri Gajanand Gupta, R/o E-

9/569, First Floor, Chitrakoot, Vaishali Nagar, Jaipur (Raj.)
                                                                ----Respondent

For Petitioner(s) : Mr. Umesh Vyas Respondent self :

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ANOOP KUMAR DHAND

Judgment / Order

29/04/2022

1. Heard and perused the record.

2. It is apparent that there is inter se dispute between the

husband and wife. Leave has been granted in favour of the

husband by the Court vide order dated 14.12.2021.

3. We therefore, deem it proper to grant leave to the

wife/petitioner as well.

4. Accordingly, present Civil Misc Leave To Application is allowed

and leave is granted.

5. Office is directed to register the present Civil Misc Leave To

Application as D.B. Civil Misc. Application.

(2 of 2) [CMLAP-2/2018]

6. Office to proceed further.

(ANOOP KUMAR DHAND),J (PANKAJ BHANDARI),J

ARTI SHARMA /20

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