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M/S Sairaj Buildcon India Pvt. Ltd vs Shri Naveen Maheshwari S/O Late ...
2022 Latest Caselaw 3423 Raj/2

Citation : 2022 Latest Caselaw 3423 Raj/2
Judgement Date : 28 April, 2022

Rajasthan High Court
M/S Sairaj Buildcon India Pvt. Ltd vs Shri Naveen Maheshwari S/O Late ... on 28 April, 2022
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Arbitration Application No. 72/2020

                                   M/s Sairaj Buildcon India Pvt. Ltd.
                                                                                                        ----Petitioner
                                                                        Versus
                                   Shri Naveen         Maheshwari         S/o     Late      Shri     Laxmi   Narayan
                                   Maheshwari
                                                                                                      ----Respondent

Connected With S.B. Arbitration Application No. 77/2020 M/s Sairaj Buildcon India Pvt. Ltd.

----Petitioner Versus Shri Anuj Kabra S/o Shri Suresh Kabra

----Respondent

For Petitioner(s) : Mr. Azad Ahmed For Respondent(s) : Mr. Rajendra Prasad, Sr. Adv. with Mr. Pratyush Choudhary

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/04/2022

It is informed by counsel for the respondent that reply has

been filed in S.B. Arbitration Application No. 77/2020.

Office is directed to check and tag the same.

List these matters on 12.05.2022.

(PANKAJ BHANDARI),J

ARTI SHARMA /6-7

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