Krishna Kumar S/O Shri Bhera Ram vs State Of Rajasthan
2022 Latest Caselaw 3383 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 4713/2022

                                   Krishna Kumar S/o Shri Bhera Ram
                                                                                                         ----Petitioner
                                                                          Versus
                                   State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Manish Parihar, Adv. on behalf of Mr. Tanveer Ahamad, Adv.

For Respondent(s) : Mr. Angad Mirdha, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order

27/04/2022

Learned counsel-Mr. Angad Mirdha submitted that reply to

the writ petition has already been filed.

Learned counsel for the petitioner is free to file rejoinder, if

any.

Mr. Angad Mirdha, Adv. also intends to produce certain

judgments which have been delivered by this Court only in respect

of the same controversy.

Learned counsel for the respondent is free to do the needful.

List this case on 09.05.2022. Till then, interim order if any,

to continue.

(ASHOK KUMAR GAUR),J

Ramesh Vaishnav /86/Bhavnesh Kumawat

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