Phusaram Vishnoi S/O Bhagirath ... vs Union Of India
2022 Latest Caselaw 3375 Raj/2

Citation : 2022 Latest Caselaw 3375 Raj/2
Judgement Date : 27 April, 2022

Rajasthan High Court

Phusaram Vishnoi S/O Bhagirath ... vs Union Of India on 27 April, 2022

Bench: Pankaj Bhandari

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                         S.B. Criminal Miscellaneous Second Bail Application No.
                                                                  15159/2021

                                   Phusaram Vishnoi S/o Bhagirath Ram Vishnoi, Aged About 38
                                   Years, R/o 159 Ghayalo Ki Dhani Bisalpur PS Dangiyawas Tehsil
                                   Mandore Dist. Jodhpur Raj. (At Present Confined In Central Jail
                                   Jaipur)
                                                                                                     ----Petitioner
                                                                      Versus
                                   Union Of India, Through Special P.p.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For Respondent(s) : Mr. Tej Prakash Sharma

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Order

27/04/2022

It is informed by counsel for Union of India that the

final arguments have already taken place in the said case and the

matter is fixed for pronouncement of judgment on 29.04.2022.

In view of above, the present second bail application is

dismissed as having become infructuous.

(PANKAJ BHANDARI),J

HEENA/16