Prabhu Arya S/O Shri Durga Ram ... vs State Of Rajasthan
2022 Latest Caselaw 3232 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 9525/2019
                                   Prabhu Arya S/o Shri Durga Ram Choudhary
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Tanveer Ahamad.

Mr. Mansih Parihar.

For Respondent(s) : Dr. Ganesh Parihar, AAG assisted by Mr. Sameer Sharma.

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

21/04/2022

Counsel for the petitioner has relied upon the judgment

passed by the Hon'ble Supreme Court in the matter of C.

Jayachandran vs. State of Kerala & Ors. reported in 2020 (5)

Supreme Court Cases 230 and he seeks one week's time to

bring the said judgment passed by the Kerala High Court.

List on 05.05.2022 at order stage.

(INDERJEET SINGH),J

MG/42

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