Samira Aafridi D/O Moinuddin W/O ... vs Imran Bagwan S/O Taj Mohammad ...
2022 Latest Caselaw 3191 Raj/2

                                     HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                 BENCH AT JAIPUR

                                         S.B. Criminal Revision Petition No. 1153/2020

                                    Samira Aafridi D/o Moinuddin W/o Imran Bagwan
                                                                                                ----Petitioner
                                                                     Versus
                                    Imran Bagwan S/o Taj Mohammad Bagwan
                                                                                              ----Respondent

Connected With S.B. Criminal Revision Petition No. 595/2020 Imran Bagwan S/o Taz Mohd. B/c Bagwan

----Petitioner Versus Samira Afridi W/o Imran Bagwan D/o Moinuddin B/c Momdan

----Respondent

For Petitioner(s) : Mr. Sandeep Jain For : Mr. Mohd. Aslam Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

20/04/2022

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(UMA SHANKER VYAS),J

Murari Lal Sharma /58-59

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