Rajeev Bajla S/O Mahaveer Singh vs Income Tax Officer
2022 Latest Caselaw 2962 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                     D.B. Civil Writ Petition No. 4962/2022

                                      Rajeev Bajla S/o Mahaveer Singh, Aged About 43 Years,
                                      Resident Of D-57 Pawan Path, Laxman Marg, Hanuman Nagar,
                                      Jaipur, Rajasthan, India
                                                                                                         ----Petitioner
                                                                         Versus
                                      1.       Income Tax Officer, Ward 1(3), New Central Revenue
                                               Building Bhagwan Dass Road, Jaipur Rajasthan, 302005
                                      2.       Central Board Of Direct Taxes, Ministry Of Finance, North
                                               Block, New Delhi - 110011 Through Its Chairman
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Prateek Kedawat, Advocate For Respondent(s) : Mr. Anuroop Singhi, Advocate with Mr. N.S. Bhati, Advocate

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

07/04/2022

Learned counsel for the petitioner submits that this petition

has been rendered infructuous and the same be disposed off as

such with liberty to the petitioner to file a fresh petition.

Accordingly, the petition is disposed off as having become

infructuous with the liberty, as prayed for.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Mohita /176

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