Block Development Officer vs A.C.I.T
2022 Latest Caselaw 2895 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                         D.B. Income Tax Appeal No. 72/2020

                                      Block Development Officer
                                                                                                           ----Appellant
                                                                            Versus
                                      A.C.I.T, CPC-TDS, Gaziabad
                                                                                                         ----Respondent

For Appellant(s) : Mr. Yogesh Kumar Sharma Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/04/2022

Learned counsel for the appellant would submit that copy of

the assessment order has been filed.

Office to proceed and the matter be listed for admission after

defect is removed.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-17

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