Pr. Commissioner Of Income Tax-1 vs Shri Om Prakash Badaya
2022 Latest Caselaw 2894 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                         D.B. Income Tax Appeal No. 65/2021

                                      Pr. Commissioner Of Income Tax-1
                                                                                                           ----Appellant
                                                                            Versus
                                      Shri Om Prakash Badaya
                                                                                                         ----Respondent

For Appellant(s) : Ms. Parinitoo Jain Advocate through Video Conferencing.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/04/2022

Learned counsel for the appellant prays for and is granted

three weeks time to remove the default(s).

Matter be listed for admission after removal of defect(s).

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-18

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