All The Villagers Of Village ... vs State Of Rajasthan
2022 Latest Caselaw 2890 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                              D.B. Civil Public Interest Litigation (PIL) No. 8338/2020

                                      All The Villagers Of Village Kanwada
                                                                                                            ----Petitioner
                                                                            Versus
                                      State Of Rajasthan & Ors.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. Dushyant Jain Advocate on behalf of Mr. Anil Jain Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

05/04/2022

Learned counsel for the petitioner prays for and is granted a

week's time to file fresh P.F. for service of notice on respondent

No.4.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-21

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