Cholorochem Industries vs Assistant Commissioner Of Income ...
2022 Latest Caselaw 2844 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                          D.B. Civil Writ Petition No. 3099/2022

                                      Cholorochem Industries
                                                                                                             ----Petitioner
                                                                             Versus
                                      Assistant Commissioner Of Income Tax & Ors.
                                                                                                          ----Respondents

For Petitioner(s) : Mr. Muzaffar Iqbal Advocate on behalf of Mr. Siddharth Ranka Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

04/04/2022

At the request of learned counsel for the petitioner, the

matter is adjourned for three weeks.

List after three weeks.

(SAMEER JAIN),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ

Sanjay Kumawat-12

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