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Niraj Tyagi S/O Shri Gya Prasad vs State Of Rajasthan
2021 Latest Caselaw 6198 Raj/2

Citation : 2021 Latest Caselaw 6198 Raj/2
Judgement Date : 29 October, 2021

Rajasthan High Court
Niraj Tyagi S/O Shri Gya Prasad vs State Of Rajasthan on 29 October, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                            S.B. Criminal Miscellaneous (Petition) No. 789/2021
                                    Niraj Tyagi S/o Shri Gya Prasad, R/o Jageer, Pathrola Kala, Bareh
                                    Mori, District-Dholpur.(Owner of Truck bearing registration
                                    number RJ11-GA-8088)
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan through Public Prosecutor
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Aditya Mishra Mr. Ankur Singh Tomar For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

Counsel for the petitioner does not want to press this

Criminal Misc. Petition.

Accordingly, this Criminal Misc. Petition is dismissed as

withdrawn.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /168

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