Firoz Son Of Babbu Khan vs State Of Rajasthan
2021 Latest Caselaw 6191 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 6556/2021
                                    Firoz Son Of Babbu Khan,
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Jitendra Pandey For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

Matter is de-tagged from the present bunch of matters.

List separately.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /945

Powered by TCPDF (www.tcpdf.org)