Mohanlal Gupta S/O Sh. Muktilal ... vs State Of Rajasthan
2021 Latest Caselaw 6188 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4619/2020

                                   Mohanlal Gupta S/o Sh. Muktilal Gupta
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan
                                                                                                     ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 4303/2020 Gajanand Agarwal S/o Lt. Sh. Chaganlal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Dheeraj Tripathi & Mr. Ankul Gupta For State : Mr. Arvind Kumar, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

List these matters after two weeks.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA/762-763

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