Vijay Garg S/O Late Shri Ramlal ... vs State Of Rajasthan
2021 Latest Caselaw 6184 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 169/2021

                                   Vijay Garg S/o Late Shri Ramlal Garg
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Ms. Sunita Pareek For State : Mr. Arvind Kumar, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

29/10/2021

List this matter after two weeks.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA/765

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