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Dinesh Prajapat S/O Shri Kaluram ... vs State Of Rajasthan
2021 Latest Caselaw 6138 Raj/2

Citation : 2021 Latest Caselaw 6138 Raj/2
Judgement Date : 28 October, 2021

Rajasthan High Court
Dinesh Prajapat S/O Shri Kaluram ... vs State Of Rajasthan on 28 October, 2021
Bench: Pankaj Bhandari
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15685/2021

                                    Dinesh Prajapat S/o Shri Kaluram Prajapat,
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Public Prosecutor.
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Sumer Saini For Respondent(s) : Mr. Aniket Sharma for Mr. Manish Sharma For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after one week.

(PANKAJ BHANDARI),J

Nikhil Kr Yadav / 040

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