Bhupendra S/O Matadeen vs State Of Rajasthan
2021 Latest Caselaw 6133 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15535/2021

                                    Bhupendra S/o Matadeen
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Pp
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Monar Pal Meena For Complainant(s) : Mr. Satya Pal Poshwal For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

Counsel for the petitioner is directed to file the copy of the

charge-sheet.

List this matter after one week.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 38

Powered by TCPDF (www.tcpdf.org)