Chintu @ Prakash Son Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6127 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 5601/2021
                                    Chintu @ Prakash Son Of Shri Chhidda,
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after one week.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /302

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