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Amrit Lal Meena S/O Shri Girraj ... vs State Of Rajasthan
2021 Latest Caselaw 6126 Raj/2

Citation : 2021 Latest Caselaw 6126 Raj/2
Judgement Date : 28 October, 2021

Rajasthan High Court
Amrit Lal Meena S/O Shri Girraj ... vs State Of Rajasthan on 28 October, 2021
Bench: Pankaj Bhandari
                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15533/2021

                                    Amrit Lal Meena S/o Shri Girraj Prasad Meena
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan, Through Pp
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Mahendra Shandilya For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

28/10/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

Nikhil Kr. Yadav / 37

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